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[Cites 0, Cited by 0] [Section 36(2)] [Section 36] [Entire Act]

State of Jammu-Kashmir - Subsection

Section 36(2)(a) in Jammu and Kashmir Khadi and Village Industries Board Act, 1965

(a)all properties and funds, which immediately before the said date were in the possession of the Board for the purpose of this Act, shall vest in the Government ;