Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 392] [Entire Act] State of Uttar Pradesh - Subsection Section 392(1) in The General Rules (Civil), 1957 (1)G.O. NO. 132 of 11-1-1888 as amended by Q.O. No. 19/XIII-565-A of 25-1-1899.
