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State of Kerala - Section

Section 86 in Kerala University of Health Sciences Act, 2010

86. Pension, Insurance and Provident Fund.

- With the prior approval of the Government, the University shall make appropriate provisions for the benefit of its officers, teachers, and other employees under its control and service in matters of insurance, pension and provident fund and for such other benefits as , it may deem fit, in such manner as may be prescribed by the Ordinances.