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Supreme Court - Daily Orders

The State Of Uttar Pradesh vs Kanta Prasad Kannaujiya on 3 January, 2019

Bench: Arun Mishra, Navin Sinha

     ITEM NO.2                              COURT NO.5                 SECTION XI

                                   S U P R E M E C O U R T O F      I N D I A
                                           RECORD OF PROCEEDINGS

     SPECIAL LEAVE PETITION (CIVIL) Diary No(s). 29583/2018

     (Arising out of impugned final judgment and order dated 12-12-2017
     in WA No. 58438/2015 passed by the High Court Of Judicature At
     Allahabad)

     THE STATE OF UTTAR PRADESH & ORS.                                   Petitioner(s)

                                                    VERSUS

     KANTA PRASAD KANNAUJIYA                                             Respondent(s)

     (FOR ADMISSION and I.R. and IA No.119624/2018-CONDONATION OF DELAY
     IN FILING and IA No.119626/2018-EXEMPTION FROM FILING O.T.)


     Date : 03-01-2019 This petition was called on for hearing today.


     CORAM :
                             HON'BLE MR. JUSTICE ARUN MISHRA
                             HON'BLE MR. JUSTICE NAVIN SINHA


     For Petitioner(s)                 Mr. Sanjay Kumar Tyagi, AOR
                                       Mr. Ajay Kumar Pandey,Adv.
                                       Mr. Rajan Kumar Chaurasia,Adv.


     For Respondent(s)                 Mr. Anjani Kumar Mishra, AOR
                                       Ms. Hardeep Kaur,Adv.
                                       Mr. Mahesh Kaushik,Adv.


                              UPON hearing the counsel the Court made the following
                                                 O R D E R

Delay condoned.

We are not inclined to interfere in the matter. The special leave petition is, accordingly, dismissed.

Pending application(s), if any, shall stand disposed of.

Signature Not Verified

Digitally signed by
NARENDRA PRASAD
Date: 2019.01.04
17:15:48 IST
Reason:
     (NARENDRA PRASAD)                                             (JAGDISH CHANDER)
       COURT MASTER                                                  COURT MASTER