Supreme Court - Daily Orders
The State Of Uttar Pradesh vs Kanta Prasad Kannaujiya on 3 January, 2019
Bench: Arun Mishra, Navin Sinha
ITEM NO.2 COURT NO.5 SECTION XI
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
SPECIAL LEAVE PETITION (CIVIL) Diary No(s). 29583/2018
(Arising out of impugned final judgment and order dated 12-12-2017
in WA No. 58438/2015 passed by the High Court Of Judicature At
Allahabad)
THE STATE OF UTTAR PRADESH & ORS. Petitioner(s)
VERSUS
KANTA PRASAD KANNAUJIYA Respondent(s)
(FOR ADMISSION and I.R. and IA No.119624/2018-CONDONATION OF DELAY
IN FILING and IA No.119626/2018-EXEMPTION FROM FILING O.T.)
Date : 03-01-2019 This petition was called on for hearing today.
CORAM :
HON'BLE MR. JUSTICE ARUN MISHRA
HON'BLE MR. JUSTICE NAVIN SINHA
For Petitioner(s) Mr. Sanjay Kumar Tyagi, AOR
Mr. Ajay Kumar Pandey,Adv.
Mr. Rajan Kumar Chaurasia,Adv.
For Respondent(s) Mr. Anjani Kumar Mishra, AOR
Ms. Hardeep Kaur,Adv.
Mr. Mahesh Kaushik,Adv.
UPON hearing the counsel the Court made the following
O R D E R
Delay condoned.
We are not inclined to interfere in the matter. The special leave petition is, accordingly, dismissed.
Pending application(s), if any, shall stand disposed of.
Signature Not Verified Digitally signed by NARENDRA PRASAD Date: 2019.01.04 17:15:48 IST Reason: (NARENDRA PRASAD) (JAGDISH CHANDER) COURT MASTER COURT MASTER