Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 47] [Entire Act] NCT Delhi - Subsection Section 47(3) in THE DELHI SKILL AND ENTREPRENEURSHIP UNIVERSITY ACT, 2019 (3)A copy of the resolution passed by the Board of Management shall be immediately sent to the personconcerned.
