Supreme Court - Daily Orders
Shalini vs Rohit Gulia on 3 December, 2024
Author: Sudhanshu Dhulia
Bench: Sudhanshu Dhulia
ITEM NO.1604 COURT NO.14 SECTION IV-B
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
TRANSFER PETITION (CIVIL) Diary No(s). 46218/2024
SHALINI Petitioner(s)
VERSUS
ROHIT GULIA Respondent(s)
(FOR ADMISSION and IA No.270909/2024-EX-PARTE STAY and IA
No.270910/2024-EXEMPTION FROM FILING O.T. and IA No.270908/2024-
CONDONATION OF DELAY IN REFILING / CURING THE DEFECTS)
Date : 03-12-2024 This petition was called on for hearing today.
CORAM : HON'BLE MR. JUSTICE SUDHANSHU DHULIA
For Petitioner(s) Mr. Nitin Bhardwaj, AOR
For Respondent(s)
UPON being mentioned by counsel the Court made the following
O R D E R
Delay condoned.
Issue notice, returnable in four weeks.
(JAYANT KUMAR ARORA) (RAM SUBHAG SINGH) ASST. REGISTRAR-CUM-PS COURT MASTER Signature Not Verified Digitally signed by Jayant Kumar Arora Date: 2024.12.06 17:17:50 IST Reason: