Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0]

Supreme Court - Daily Orders

Shalini vs Rohit Gulia on 3 December, 2024

Author: Sudhanshu Dhulia

Bench: Sudhanshu Dhulia

     ITEM NO.1604                                 COURT NO.14               SECTION IV-B

                                   S U P R E M E C O U R T O F       I N D I A
                                           RECORD OF PROCEEDINGS

                             TRANSFER PETITION (CIVIL) Diary No(s). 46218/2024

     SHALINI                                                              Petitioner(s)

                                                       VERSUS

     ROHIT GULIA                                                          Respondent(s)

     (FOR ADMISSION and IA No.270909/2024-EX-PARTE STAY and IA
     No.270910/2024-EXEMPTION FROM FILING O.T. and IA No.270908/2024-
     CONDONATION OF DELAY IN REFILING / CURING THE DEFECTS)

     Date : 03-12-2024 This petition was called on for hearing today.

     CORAM : HON'BLE MR. JUSTICE SUDHANSHU DHULIA

     For Petitioner(s)                     Mr. Nitin Bhardwaj, AOR

     For Respondent(s)

                         UPON being mentioned by counsel the Court made the following
                                             O R D E R

Delay condoned.

Issue notice, returnable in four weeks.

(JAYANT KUMAR ARORA) (RAM SUBHAG SINGH) ASST. REGISTRAR-CUM-PS COURT MASTER Signature Not Verified Digitally signed by Jayant Kumar Arora Date: 2024.12.06 17:17:50 IST Reason: