Bombay High Court
M/S. Southern Cotspinners Coimbatore ... vs The Union Of India Through Govt. Pleader ... on 6 February, 2019
Bench: A.A. Sayed, A.S. Gadkari
IN THE HIGH COURT OF JUDICATURE AT BOMBAY
APPELLATE SIDE CIVIL JURISDICTION
WRIT PETITION NO. 12142 OF 2016
M/s. Southern Cotspinners Coimbatore (p) Ltd. ....Petitioner
And Anr
V/S
The Union Of India Through Govt. Pleader And ....Respondent
Ors Mr. Victor Basu i/by PKA Advocates for the Petitioner. Mr. S.L. Babar, AGP for State/Respondent CORAM : A.A. SAYED & A.S. GADKARI, JJ DATE : 6th February, 2019 P.C. :
At the request of learned advocate for the petitioners, Stand over to 20/02/2019.
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