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Supreme Court - Daily Orders

Suraz India Trust vs Union Of India on 3 July, 2015

Bench: J. Chelameswar, R.K. Agrawal

         ITEM NO.60                          COURT NO.6               SECTION PIL

                                   S U P R E M E C O U R T O F     I N D I A
                                           RECORD OF PROCEEDINGS

         IA Nos. 5-6 & 7-8/2013 in Conmt. Petition(C) D No. 20400/2013 &
         IA No. 9-10/2014 in Conmt. Petition(C) D. No. 22286/2014 in Writ
         Petition(s)(Civil)No. 204/2010

         SURAZ INDIA TRUST                                             Petitioner(s)

                                                    VERSUS

         UNION OF INDIA & ANR.                                         Respondent(s)

         (Appeal by way of interlocutory appln. against Registrar's Order
         dated 23.02.2013, 27.07.2013 & 16.08.2014 and for permission to
         appear and argue in person and office report)

         Date : 03/07/2015 This petition was called on for hearing today.

         CORAM :
                             HON'BLE MR. JUSTICE J. CHELAMESWAR
                             HON'BLE MR. JUSTICE R.K. AGRAWAL

         For Petitioner(s)
                                         Petitioner-in-person

         For Respondent(s)
                                         Mr. Bharat Sangal,Adv.

                             UPON hearing the counsel the Court made the following
                                                 O R D E R

I.A. Nos. 5-6 & 7-8/2013 in Contempt Petition(C) D. No. 20400/2013 in WP(C) No. 204/2010(Appeal by way of IA against Registrar's Order dated 23.02.2013 and 27.07.2013) and I.A. Nos. 9-10/2014(Application for appeal by way of I.A. against Registrar's Order dated 16.08.2014) in Contempt Petition(C) D. No. 22286/2014 in WP(C) No. 204/2010 are dismissed in terms of the signed order.



                         (DEEPAK MANSUKHANI)                    (INDU BALA KAPUR)
                          COURT MASTER                           COURT MASTER
Signature Not Verified

Digitally signed by

(Signed order is placed on the file) Deepak Mansukhani Date: 2015.07.06 16:50:41 IST Reason: IN THE SUPREME COURT OF INDIA CIVIL ORIGINAL JURISDICTION I.A. Nos. 5-6 & 7-8/2013 IN CONTEMPT PETITION(C) D.No. 20400/2013 IN WRIT PETITION(C) No. 204/2010 AND I.A. No. 9-10/2014 IN CONTEMPT PETITION(C) D.No. 22286/2014 IN WRIT PETITION(C) No. 204/2010 SURAZ INDIA TRUST Petitioner(s) VERSUS UNION OF INDIA & ANR. Respondent(s) O R D E R I.A. Nos. 5-6 & 7-8/2013 in Contempt Petition(C) D. No. 20400/2013 in WP(C) No. 204/2010(Appeal by way of IA against Registrar's Order dated 23.02.2013 and 27.07.2013) and I.A. Nos. 9-10/2014(Application for appeal by way of I.A. against Registrar's Order dated 16.08.2014) in Contempt Petition(C) D. No. 22286/2014 in WP(C) No. 204/2010 are dismissed.

…...…..............J. (J. CHELAMESWAR) ….................J. (R.K. AGRAWAL) NEW DELHI JULY 03, 2015.