Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Tamilnadu - Section Section 5 in The Chennai Corporation Engineering Subordinate Services Bye-Laws, 2009 5. Upper age limit. - No person shall be appointed directly to any post in this service if he/she has completed 30 (thirty) years of age.
