Section 2(n) in Andhra Pradesh Regulation of Admissions into MBA/MCA Professional courses through Common Entrance Test Ruels, 2006
(n)"Qualified Candidate" means the candidate who has appeared for the ICET/ICET-AC, as the case may be for admission into the Professional Courses viz., MBA/ MCA and has been assigned ranking in the Common Merit List as per Rule 5/8 of tbe Andhra Pradesh Integrated Common Entrance Test for admission into MBA/MCA Rules, 2004.
