Jharkhand High Court
Smt.Bindu Devi & Ors vs Umesh Kumar Rai & Ors on 22 March, 2011
IN THE HIGH COURT OF JHARKHAND AT RANCHI
M.A. No. 99 of 2010
Smt. Bindu Devi & ors. ...... Appellants
Versus
Umesh Kumar Rai & ors. ...... Respondents
CORAM: HON'BLE MR. JUSTICE D.N. PATEL
For the Appellants : Mr. Prashant Kumar Singh, Advocate
nd
04/Dated: 22 March, 2011
1.Learned counsel appearing for the appellants is seeking time to remove the office objections.
2. Time, as prayed for, is granted.
3. If the office objections are not removed within a period of three weeks from today, this appeal shall be deemed to have been rejected, automatically.
(D.N. Patel, J.) Ajay