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Himachal Pradesh High Court

Narinder Kumar vs . State Of H.P & Others. on 3 April, 2023

Bench: Tarlok Singh Chauhan, Virender Singh

Narinder Kumar vs. State of H.P & others.

CWP No. 571 of 2023 .

03.04.2023 Present: Mr. Ashok Kumar, Advocate for the petitioner.

Mr. Anup Rattan, Advocate General with Mr. I.N Mehta and Mr. Y.W. Chauhan, Senior Additional Advocate Generals with Mr. Ramakant Sharma, Additional Advocate General, Ms. Priyanka Chauhan, Deputy Advocate General and Mr. Rajat Chauhan, Law Officer, for respondents No. 1 and 2. List on 05.04.2023, on which date records of D.O Note bearing No. 2772 dated 24.1.2023 be produced before this Court.

(Tarlok Singh Chauhan) Judge (Virender Singh) Judge 3rd April, 2023 (priti) ::: Downloaded on - 04/04/2023 20:34:29 :::CIS