Section 6(1) in The M.P. Shri Mahakaleshwar Mandir Adhiniyam, 1982
(1)The Committee shall consist of-(a)the Collector of Ujjain District or if and so long as the Collector is not eligible for membership under sub-section (3), an Additional Collector or a Deputy Collector nominated by the Collector;(b)two officers to be nominated by the Collector;(c)Mayor of the Municipal Corporation, Ujjain or a Councillor nominated by him;(d)the Principal, Sanskrit Mahavidyalaya, Ujjain;[(d-i) Mahant (Guru Kapil Muni) of Shri Panchayat Mahanirvani Akhada Onkareshwar, at Ujjain.] [Inserted by M.P. Act No. 28 of 2000 (w.e.f. 19-9-2000).](e)one Pujari to be nominated by the State Government;(f)two non-officials, one of whom shall be a person having a special knowledge of Hindu religion, rites and custom relating to the form of worship practised in the Mandir, to be nominated by the State Government.
