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Intertek India Private Limited vs Assistant Commissioner Of Income Tax ... on 16 September, 2025

     ITEM NO.32                          COURT NO.5                 SECTION XIV

                               S U P R E M E C O U R T O F      I N D I A
                                       RECORD OF PROCEEDINGS

     PETITION(S) FOR SPECIAL LEAVE TO APPEAL (C)               NO(S).   26705/2023

     [ARISING OUT OF IMPUGNED FINAL JUDGMENT AND ORDER DATED 31-08-2023
     IN WP(C) NO. 11517/2023 PASSED BY THE HIGH COURT OF DELHI AT NEW
     DELHI]

     INTERTEK INDIA PRIVATE LIMITED                                      PETITIONER(S)

                                                VERSUS

     ASSISTANT COMMISSIONER OF INCOME TAX
     CIRCLE 10 1 NEW DELHI                                               RESPONDENT(S)



     Date : 16-09-2025 This petition was called on for hearing today.

     CORAM :
                         HON'BLE MRS. JUSTICE B.V. NAGARATHNA
                         HON'BLE MR. JUSTICE R. MAHADEVAN


     For Petitioner(s) :
                                   Ms. Rubal Bansal Maini, Adv.
                                   Mr. Prakhar Pandey, Adv.
                                   Mr. Satvik Sareen, Adv.
                                   Mr. Faisal Sherwani, AOR


     For Respondent(s) :
                                   Mr. N Venkatraman, A.S.G.
                                   Mr. Raj Bahadur Yadav, AOR
                                   Mr. V Chandrashekhara Bharathi, Adv.
                                   Mr. Sudhakar Kulwant, Adv.
                                   Mr. Navanjay Mahapatra, Adv.
                                   Mr. B K Satija, Adv.



                          UPON hearing the counsel the Court made the following
                                             O R D E R

List on 01.12.2025.

(B. LAKSHMI MANIKYA VALLI) (DIVYA BABBAR) COURT MASTER (SH) COURT MASTER (NSH)