Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Entire Act]

State of Gujarat - Section

Section 18 in Children's University Act, 2009

18. Authorities of University.

- The following shall be the authorities of the University, namely:-
(i)The General Council
(ii)The Executive Council;
(iii)The Academic Council;
(iv)The Finance Committee; and
(v)such other authorities of the University as may be declared by the Statutes, to be the authorities of the University.