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State of Telangana - Section

Section 17 in Sri Konda Laxman Telangana State Horticultural University Act, 2007

17. Powers and Functions of the Board of Faculties.

- The Boards of Faculties shall have the following powers, namely:-
(a)to make recommendation to the Academic Council regarding admission of students to the University;
(b)to draw the curricula and courses and recommend to the Academic Council;
(c)to recommend to the Academic Council conditions under which students shall be admitted to the degrees, diplomas and certificates;
(d)to recommend to the Academic Council the establishment, amalgamation, sub-division and abolition of departments;
(e)to recommend to the Academic Council for the recognition of the degrees, diplomas and other certificates of other Universities;
(f)such other powers as may be prescribed.