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Tripura High Court

Party Name : Sentu Rudra Paul vs The State Of Tripura on 22 March, 2017

Author: S.Talapatra

Bench: S.Talapatra

Case No :Crl.ReV.P. 0000003/2017

 

Party Name : SENTU RUDRA PAUL Vs THE STATE OF TRIPURA

 

THE HONBLE MR. JUSTICE S.TALAPATRA

Let the matter be listed on 06.04.2017.

Meanwhile, the petitioner is permitted to file an affidavit in a detailed manner how by way of examination of the 10. he would place the additional evidence.

Download Date: 8-05-20] 7 15:05 1/1