Tripura High Court
Party Name : Sentu Rudra Paul vs The State Of Tripura on 22 March, 2017
Author: S.Talapatra
Bench: S.Talapatra
Case No :Crl.ReV.P. 0000003/2017 Party Name : SENTU RUDRA PAUL Vs THE STATE OF TRIPURA THE HONBLE MR. JUSTICE S.TALAPATRA
Let the matter be listed on 06.04.2017.
Meanwhile, the petitioner is permitted to file an affidavit in a detailed manner how by way of examination of the 10. he would place the additional evidence.
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