Section 34(2)(iii) in The Limited Liability Partnership Rules, 2009

[Cites 0, Cited by 0] [Section 34(2)] [Section 34] [Entire Act]

Union of India - Subsection

Section 34(2)(iii) in The Limited Liability Partnership Rules, 2009

(iii)If the limited liability partnership is incorporated in a country outside the Commonwealth and is not a party to the Hague Convention, the copy of the incorporation documents referred in sub-rule (1) shall be certified-

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Union of India - Subsection

Section 34(2)(iii) in The Limited Liability Partnership Rules, 2009