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Calcutta High Court (Appellete Side)

Messrs Serajuddin & Co vs Union Of India & Ors on 7 March, 2017

Author: Biswanath Somadder

Bench: Biswanath Somadder

                                                                    1

07.3.2017

.

ap FMAT 1091 of 1982 Messrs Serajuddin & Co Vs. Union of India & Ors.

Mr. S.K. Kapur, Sr. Advocate, Ms. Anunoy Basu ... For the appellant.

Ms. Anuradha Sengupta ... For the State of Odisha.

Since it is submitted on behalf of the applicant that costs, as directed to be paid in terms of the judgment and order dated 16th February, 2017, shall be deposited during the course of this week, let this file be sent to the concerned department.

(Biswanath Somadder, J.) (Sankar Acharyya, J.)