Madhya Pradesh High Court
Gautam Agro Industries Galla Mandi Gate ... vs The State Of Madhya Pradesh on 17 May, 2018
THE HIGH COURT OF MADHYA PRADESH
WP-10925-2018
(GAUTAM AGRO INDUSTRIES GALLA MANDI GATE THR. Vs THE STATE OF MADHYA PRADESH)
1
Gwalior, Dated : 17-05-2018
Shri Tapendra Sharma, learned counsel for the petitioner.
Shri Vivek Jain, learned Government Advocate for the
respondents/State.
Learned counsel for the petitioner prays for time to file the sh agreement for the rate contract of water tanker.
e Case is adjourned.
ad Pr(S. A. DHARMADHIKARI) JUDGE a hy ad Digitally signed by PRINCEE BARAIYA Date: 2018.05.18 12:52:27 +05'30' M Pj'S/-
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