Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 17] [Entire Act] State of Punjab - Subsection Section 17(xvi) in The Punjab State Board of Technical Education and Industrial Training Act, 1992 (xvi)carry out such duties as may be imposed on it under this Act or the rules or the regulations made thereunder.
