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Karnataka High Court

Sri Aniketh S Phoolbhavi vs The Union Of India on 11 August, 2025

                                               -1-
                                                        NC: 2025:KHC:31087-DB
                                                        WP No. 10871 of 2024
                                                     C/W WP No. 9394 of 2024
                                                        WP No. 10382 of 2024
                   HC-KAR                                     AND 9 OTHERS




                        IN THE HIGH COURT OF KARNATAKA AT BENGALURU

                            DATED THIS THE 11TH DAY OF AUGUST, 2025

                                           PRESENT
                              THE HON'BLE MR. JUSTICE D K SINGH
                                               AND
                          THE HON'BLE MR. JUSTICE VENKATESH NAIK T
                          WRIT PETITION NO. 10871 OF 2024 (EDN-RES)
                                               C/W
                        WRIT PETITION NO. 9394 OF 2024 (EDN-MED ADM)
                        WRIT PETITION NO. 10382 OF 2024 (EDN-MED ADM)
                          WRIT PETITION NO. 11329 OF 2024 (EDN-RES)
                          WRIT PETITION NO. 11334 OF 2024 (EDN-RES)
                          WRIT PETITION NO. 11740 OF 2024 (EDN-RES)
                          WRIT PETITION NO. 15703 OF 2024 (EDN-RES)
                        WRIT PETITION NO. 26727 OF 2024 (EDN-MED ADM)
                          WRIT PETITION NO. 30314 OF 2024 (EDN-RES)
Digitally signed
by VASANTHA               WRIT PETITION NO. 30315 OF 2024 (EDN-RES)
KUMARY B K
Location: HIGH            WRIT PETITION NO. 31820 OF 2024 (EDN-RES)
COURT OF
KARNATAKA
                          WRIT PETITION NO. 34035 OF 2024 (EDN-RES)


                   IN WP No. 10871/2024:

                   BETWEEN:

                   1.    SRI. SUBRAMANYA G K
                         S/O G KOTRESH
                         AGED ABOUT 21 YEARS
                         REG NO. 21M8409
                           -2-
                                   NC: 2025:KHC:31087-DB
                                   WP No. 10871 of 2024
                                C/W WP No. 9394 of 2024
                                   WP No. 10382 of 2024
HC-KAR                                   AND 9 OTHERS


     2ND YEAR MBBS STUDENT
     KANNCHUR INSTITUTE OF MEDICAL SCIENCE
     RV IIIX 96F, MANGALURU
     KHOKKOTTU, KONAJI UNIVERSITY ROAD,
     KOTTAKAR BERALU KATTE
     MANGALURU - 575 018
                                          ...PETITIONER
(BY SRI. CHANDRAKANTH R GOULAY., ADVOCATE)

AND:

1.   THE UNION OF INDIA
     REP. SECRETARY
     MINISTRY OF HEALTH AND FAMILY SERVICES
     NIRMANBHAVAN, MOULANA AZAD ROAD,
     NEW DELHI - 110 011.

2.   NATIONAL MEDICAL COMMISSION
     (ERSTWHILE MEDICAL COUNCIL OF INDIA)
     POCKET 14, SECTOR 8,
     DWARKA, NEW DELHI - 110 007
     REPRESENTED BY ITS SECRETARY

3.   MEDICAL ASSESSMENT AND RATING BOARD (MARB)
     UNDER GRADUATE SECTION,
     NATIONAL MEDICAL COMMISSION,
     POCKET - 14, SECTOR 8,
     DWARKA, PHASE I,
     NEW DELHI - 110 077.

4.   STATE OF KARNATAKA
     DEPARTMENT OF HEALTH AND FAMILY WELFARE,
     105, 1ST FLOOR, SECRETARIAT BUILDING
     VIKASA SOUDHA,
     BENGALURU - 560001
     REPRESENTED BY ITS SECRETARY

5.   THE DIRECTORATE OF MEDICAL EDUCATION
     REPRESENTED BY ITS DIRECTOR,
     I FLOOR, FORT, K R ROAD,
                            -3-
                                    NC: 2025:KHC:31087-DB
                                    WP No. 10871 of 2024
                                 C/W WP No. 9394 of 2024
                                    WP No. 10382 of 2024
HC-KAR                                    AND 9 OTHERS


     BENGALURU - 560002.

6.   KARNATAKA EXAMINATIONS AUTHORITY
     SAMPIGE ROAD, 18TH CROSS,
     MALLESHWARAM, BANGALORE - 560012
     REPRESENTED BY ITS EXECUTIVE DIRECTOR

7.   RAJIV GANDHI UNIVERSITY OF HEALTH SCIENCES
     4TH T BLOCK, JAYANAGAR
     BANGALORE - 560041
     REPRESENTED BY ITS REGISTRAR

8.   KANNCHUR INSITUTE OF MEDICAL SCIENCE
     RV IIIX, 96F, MANGALURU
     KHOKKOTTU, KONAJI UNIVERSITY ROAD,
     KOTTAKAR BERALU KATTE,
     MANGALURU - 575 018
     REP BY THE PRINCIPAL
                                        ...RESPONDENTS
(BY SRI. B.PRAMOD, CGC, FOR R-1;
    SRI. N.KHETTY, ADVOCATE FOR R-2 & R-3;
    SRI. SUDEV HEGDE, AGA, FOR R-4 & R-5;
    SRI. N.K.RAMESH, ADVOCATE FOR R-6;
    SMT FARAH FATHIMA, ADVOCATE FOR R-7 (V/C);
    R-8 IS SERVED AND UNREPRESENTED)

     THIS WRIT PETITION IS FILED UNDER ARTICLES 226
AND 227 OF THE CONSTITUTION OF INDIA, PRAYING TO CALL
FOR RELEVANT ISSUE A WRIT OF CERTIORARI QUASHING THE
IMPUGNED COMMUNICATION BEARING NO. ED/KEA/MAHITI-
GR/2024 DATED 19/03/2024 ISSUED BY THE RESPONDENT No-
6 VIDE ANNEXURE-E THE DEMAND ON THE PART OF R8
COLLEGE IN INSISTING UPON THE PETITIONER TO MAKE THE
PAYMENT OF RS. 27,12,450 AS MANAGEMENT QUOTA FEES IN
RESPECT OF THE PETITIONER TO THE 2ND YEAR COURSE AND
FUTURE COURSES IS CONCERNED AND THE IMPUGNED
COMMUNICATION BEARING NO. DME/SMS/MCS-43-2024
DATED 20/03/2024 VIDE ANNEXURE-F AS ARBITRARY,
ILLEGAL AND VOID, ETC.
                           -4-
                                   NC: 2025:KHC:31087-DB
                                   WP No. 10871 of 2024
                                C/W WP No. 9394 of 2024
                                   WP No. 10382 of 2024
HC-KAR                                   AND 9 OTHERS




IN WP NO. 9394/2024:

BETWEEN:

1.   MS. CHALA VARDHAN
     D/O PREETHI VARDHAN H N
     AGED ABOUT 19 YEARS,
     PERMANENTLY R/O ANNAPOORNESHWARI NILAYA
     DEVAMMA BADAVANI, 1ST CROSS CHANNAPATNA,
     NEAR NEW BUS STAND, HASSAN-573201.

2.   MR MITHILESH SANJAY KESARE
     S/O SANJAY KESARE
     AGED ABOUT 20 YEARS,
     PERMANENTLY R/O
     KUDAL, SINDHUDURG
     MAHARASHTRA-416520.
                                          ...PETITIONERS
(BY SRI. P.P HEGDE, SENIOR COUNSEL FOR
    SMT. RACHITHA RAJASHEKAR, ADVOCATE)

AND:

1.   UNION OF INDIA MINISTRY OF HEALTH
     AND FAMILY WELFARE
     NIRMAN BHAWAN MOTILAL NEHRU MARG AREA,
     NEW DELHI-110011
     REPRESENTED BY ITS SECRETARY.

2.   STATE OF KARNATAKA
     DEPARTMENT OF HEALTH AND FAMILY WELFARE,
     MEDICAL EDUCATION ROOM N. 105, 1ST FLOOR,
     VIKASA SOUDHA BENGALURU-560001
     REPRESENTED BY ITS PRINCIPAL SECRETARY

3.   NATIONAL MEDICAL COMMISSION
     POCKET-14, SECTOR 8 DWARAKA PHASE-I
     NEW DELHI-110077
                           -5-
                                     NC: 2025:KHC:31087-DB
                                   WP No. 10871 of 2024
                                C/W WP No. 9394 of 2024
                                   WP No. 10382 of 2024
HC-KAR                                   AND 9 OTHERS


     REPRESENTED BY ITS SECRETARY.

4.   MEDICAL ASSESSMENT AND RATING BOARD
     NATIONAL MEDICAL COMMISSION
     POCKET-14, SECTOR 8 DWARAKA PHASE-I
     NEW DELHI-110077
     REPRESENTED BY ITS PRESIDENT.

5.   DIRECTORATE OF MEDICAL EDUCATION BANGALORE
     MEDICAL COLLEGE AND RESEARCH INSTITUTE,
     (OLD BUILDING) K.R ROAD,
     FORT BENGALURU-560002
     REPRESENTED BY ITS DIRECTOR.

6.   KARNATAKA EXAMINATIONS AUTHORITY
     SAMPIGE ROAD, 18TH CROSS MALLESHWARAM,
     BENGALURU-560012
     REPRESENTED BY ITS EXECUTIVE DIRECTOR.

7.   RAJIV GANDHI UNIVERSITY OF HEALTH SCIENCE
     4TH T BLOCK, JAYANAGAR BENGALURU-560041
     REPRESENTED BY ITS REGISTRAR

8.   G R MEDICAL COLLEGE
     HOSPITAL AND RESEARCH CENTRE,
     NEERMARGA MANGALORE-575029
     REPRESENTED BY ITS PRINCIPAL.

9.   S.S. INSTITUTE OF MEDICAL SCIENCES
     & RESEARCH CENTRE
     JNANASHANKARA, NH-4 BYPASS ROAD,
     POST BOX No.1, DAVANAGERE 577 005
     REPRESENTED BY ITS PRINCIPAL.

10. KEMPEGOWDA INSTITUTE OF MEDICAL SCIENCES
    30TH MAIN ROAD, NEAR BDA SHOPPING COMPLEX,
    SIDDANNA LAYOUT, BANASHANKARI STAGE II
    BANASHANKARI, BENGALURU
    KARNATAKA 560 070
    REPRESENTED BY ITS PRINCIPAL.
                           -6-
                                    NC: 2025:KHC:31087-DB
                                   WP No. 10871 of 2024
                                C/W WP No. 9394 of 2024
                                   WP No. 10382 of 2024
HC-KAR                                   AND 9 OTHERS


11. BGS GLOBAL INSTITUTE OF MEDICAL SCIENCES,
     No.67, BGS HEALTH & EDUCATION CITY,
     UTTARAHALLI ROAD, KENGERI,
     BENGALURU-56060, KARNATAKA
     REPRESENTED BY ITS PRINCIPAL
                                         ...RESPONDENTS
(BY SRI. RAJASHEKAR S., CGC, FOR R-1;
    SRI. SUDEV HEGDE, AGA, FOR R-2 & R-5;
    SRI. N.KHETTY, ADVOCATE FOR R-3;
    SRI. N.K.RAMESH, ADVOCATE FOR R-6;
    SMT. FARAH FATHIMA, ADVOCATE FOR R-7 (V/C);
   SRI. G.B.SHARATH GOWDA, ADVOCATE FOR R-10(V/C);
    R-9 & R-11 ARE SERVED AND UNREPRESENTED)

    THIS WRIT PETITION IS UNDER ARTICLES 226 AND 227
OF THE CONSTITUTION OF INDIA, FILED PRAYING TO WRIT
OF MANDAMUS DIRECTING THE 5TH RESPONDENT-DIRECTOR,
MEDICAL EDUCATION AND THE 6TH RESPONDENT-KEA TO
DIRECT THE RECIPIENT CHANGES TO ACCEPT THE FEE PAID
TO THE 8TH RESPONDENT COLLEGE FAILING WHICH ALLOT
THE SEATS IN THE GOVERNMENT MEDICAL COLLEGES TO
ENABLE THE PETITIONERS TO BE ADMITTED TO THE 2ND YEAR
MBBS COURSE, AND ONWARDS, IN THE INTEREST OF JUSTICE
AND EQUITY, ETC.


IN WP NO. 10382/2024:

BETWEEN:

1.   NANDAN N.P.,
     S/O NARAHARI BHAT PUJARI,
     AGED ABOUT 20 YEARS,
     39 DEVAL GHANGAPUR NEAR
     DATATREYA TEMPAL DEVALA GHANGAPUR (T)
     GULBARGA - 585212.

2.   ADITYA R.K.,
     S/O R.B.KRISHNA,
     AGED ABOUT 19 YEARS,
     NO.89 KRISHNA, V.P.BADAVANE,
                           -7-
                                    NC: 2025:KHC:31087-DB
                                    WP No. 10871 of 2024
                                 C/W WP No. 9394 of 2024
                                    WP No. 10382 of 2024
HC-KAR                                    AND 9 OTHERS


     1ST CROSS, VTC: CHITRADURA,
     PO: CHITRADURGA,
     SUB DISTRICT: CHALLAKERE,
     DISTRICT CHITRADURGA - 577501.

3.   ONKAR HATTALI
     S/O RAVINDRA HATTIALI,
     AGED ABOUT 20 YEARS,
     R/O UMADI TAL JATH DIST. SANGLI
     MAHARASHTRA - 416413.

4.   RIYA SURESH PAWAR
     D/O SURESH PAWAR,
     AGED ABOUT 19 YEARS,
     SULANKHE PARK MIRAJ,
     MAHARASHTRA - 416410.

5.   ANKITHA H.R.,
     D/O RANGASWAMY H.,
     AGE 19 YEARS,
     BHUVANESHWARI STREET,
     GURUPURA SECOND CROSS,
     SHIVAMOGGA - 577203.

6.   GAYATHRI S.P.,
     D/O PUTTARAJU S.N.,
     AGED 20 YEARS,
     BANASHANKARI NILAYA, 1ST CROSS,
     RANIPET HOSPET - 583201.

7.   NAMITA D.M.,
     D/O DENYA NAIK,
     AGED ABOUT 20 YEARS,
     R/O NO. 22, ASHIRWADA,
     AMRITH LAYOUT, SAGAR ROAD,
     GADIKOPPA, SHIVAMOGGA-577205.

8.   AYESHA FATIMA
     D/O MOHAMMED GOUSE,
     H.NO. 3-9-70 KHASBA WADI,
     NEAR MADINA MASJID,
                            -8-
                                    NC: 2025:KHC:31087-DB
                                    WP No. 10871 of 2024
                                 C/W WP No. 9394 of 2024
                                    WP No. 10382 of 2024
HC-KAR                                    AND 9 OTHERS


     YADGIR CITY YADGIR - 585201.

9.   ADARSH N.HEBBALMATH
     S/O N.B.HEBBALMATH,
     AGED 20 YEARS,
     NO.7, SRI ANNAPURNESWARI,
     KHB LAYOUT, SECOND CROSS,
     SAMPIGENAGARA,
     DHARWAD - 580008.

10. ASWINI AJI
    D/O AJI THANKAPPAN,
    AGED ABOUT 20 YEARS,
    R/O THONIKKUZHIYIL, THAMMANIMATTOM,
    RAMAMANGALAM, AIKARANAD SOUTH VILLAGE,
    RAMAMANGALAM, RENAKULAM, KERALA-686663.

11. SHILPA K
    D/O KUNIKANNAN NAIR T,
    AGED 20 YRS,
    R/O CHERUKARA HOUSE,
    PARAMB THEKKIL PO,
    CHENGALA VIA KASARAGOD-671541.

12. AKSHTH P THAMPY
    S/O PADMAJAN THAMPI K.R.,
    SREEMANDIRAM NELLIMUKAL P O
    VTC: KADAMPANADU
    PATHANAMTHITTA KERALA - 691551.

13. NISHAT R.KOLYAL
    D/O RAJAHAMAD KOLYAL
    NO VIDYA NAGAR, TALIKOTI (RURAL)
    TALIKOTI, VIJAYAPURA - 586214.

14. MAJAHAR KHAJASO SHAIKH
    S/O KHAJASO ALLABAKSH SHAIKH
    AGED ABOUT 20 YEARS,
    R/O JAID MAHAJAR MANZIL,
    PLOT NO. 83 SATYASANAGAR,
    MALI COLONY, WARANAALI, VISHRAMBAG,
                           -9-
                                    NC: 2025:KHC:31087-DB
                                   WP No. 10871 of 2024
                                C/W WP No. 9394 of 2024
                                   WP No. 10382 of 2024
HC-KAR                                   AND 9 OTHERS


    SANGLI, MAHARASHTRA - 416416.
15. PRAJWAL YAMANAPPA NAVI
    S/O YAMANAPPA
    AGED 20 YEARS
    R/O HIDKAL, TQ- RAYBAG,
    DIST - BELAGAVI - 591220.

16. CHANDRASHEKHAR MUGALKHOD
    S/O SHANKAR AGED 21 YEARS,
    R/O MALA TOTA, GURLAPURA,
    BELGAUM - 591312.

17. ABHIGNASHREE L.,
    D/O V.LOKESH
    AGED ABOUT 21 YEARS,
    1ST YEAR MBBS STUDENT,
    R/O NO.104, CHANDHANA APPARTMENT,
    15TH CROSS, ANNAPORNESHWARI NAGAR, BENGALURU -
    560072.
                                      ...PETITIONERS

(BY SMT. HIREMATH AKKAMAHADEVI, ADVOCATE
    FOR P1 TO P12, P16 & P17;
    SRI. P.P.HEGDE, SENIOR COUNSEL FOR
    SMT. RACHITHA RAJASHEKAR, ADVOCATE FOR
    P13, P14 & P15)

AND:

1.   STATE OF KARNATAKA
     DEPARTMENT OF HEALTH AND FAMILY WELFARE,
     MEDICAL EDUCATION ROOM NO. 105, 1ST FLOOR,
     VIKASA SOUDHA, BENGALURU - 560001.
     REPRESENTED BY ITS PRINCIPAL SECRETARY.

2.   NATIONAL MEDICAL COMMISSION
     POCKET - 14, SECTOR 8, DWARAKA PHASE-I,
     NEW DELHI - 110077.
     REPRESENTED BY ITS SECRETARY.

3.   DIRECTORATE OF MEDICAL EDUCATION BANGALORE
                          - 10 -
                                     NC: 2025:KHC:31087-DB
                                     WP No. 10871 of 2024
                                  C/W WP No. 9394 of 2024
                                     WP No. 10382 of 2024
HC-KAR                                     AND 9 OTHERS


     MEDICAL COLLEGE AND RESEARCH INSTITUTE,
     (OLD BUILDING) K.R.ROAD,
     FORT, BENGALURU - 560002.
     REPRESENTED BY ITS DIRECTOR.

4.   KARNATAKA EXAMINATIONS AUTHORITY
     SAMPIGE ROAD, 18TH CROSS MALLESHWARAM,
     BENGALURU - 560012.
     REPRESENTED BY ITS EXECUTIVE DIRECTOR.

5.   RAJIV GANDHI UNIVERSITY OF HEALTH SCIENCES
     4TH T BLOCK, JAYANAGAR,
     BENGALURU - 560041.
     REPRESENTED BY ITS REGISTRAR.

6.   G.R. MEDICAL COLLEGE AND
     HOSPITAL AND RESEARCH CENTRE
     NEERMARGA, MANGALORE - 575029.
     REPRESENTED BY ITS PRINCIPAL

7.   AKASH INSTITUTE OF MEDICAL
     SCIENCE RESEARCH CENTRE,
     PRASANNAHALLI MAIN ROAD,
     NEAR INTERNATIONAL AIRPORT, DEVANAHALLI,
     BENGALURU, KARNATAKA - 562110.
     REPRESENTED BY ITS PRINCIPAL

8.   K.V.G MEDICAL COLLEGE
     COURT ROAD, KURUNJIBHAG SULLIA,
     KARNATAKA - 574327.
     REPRESENTED BY ITS PRINCIPAL

9.   SHRIDEVI INSTITUTE OF MEDICAL
     SCIENCES AND RESEARCH HOSPITAL
     SIRA ROAD, LINGAPURA,
     TUMKUR - 572106.
     REPRESENTED BY ITS PRINCIPAL

10. VYDEHI INSTITUTE OF MEDICAL SCIENCES
    AND RESEARCH CENTRE
    NO.82, NALLURAHALLI,
                          - 11 -
                                     NC: 2025:KHC:31087-DB
                                     WP No. 10871 of 2024
                                  C/W WP No. 9394 of 2024
                                     WP No. 10382 of 2024
HC-KAR                                     AND 9 OTHERS


    NEAR BMTC 18TH DEPOT,
    WHITEFIELD, BENGALURU - 560 066.
    REPRESENTED BY ITS PRINCIPAL.

11. J J M MEDICAL COLLEGE
    MEDICAL COLLEGE ROAD,
    MCC B BLOCK, KUVEMPU NAGAR,
    DAVANAGERE, KARNATAKA - 577004.
    REPRESENTED BY ITS PRINCIPAL

12. EAST POINT COLLEGE OF MEDICAL SCIENCES
    AND RESEARCH CENTRE
    NO.113, JNANA PRABHA CAMPUS,
    BIDARABALLI, VIRGONAGAR POST,
    BENGALURU-560049, KARNATAKA
    REPRESENTED BY ITS PRINCIPAL

13. AI-AMEEN MEDICAL COLLEGE
    ATHANI ROAD, VIJAYAPUR - 586 108.
    KARNATAKA,
    REPRESENTED BY ITS PRINCIPAL

14. FATHER MULLER MEDICAL COLLEGE
    FATHER MULLER ROAD,
    KANKANADY, MANGALORE - 575 002,
    KARNATAKA, INDIA
    REPRESENTED BY ITS PRINCIPAL

15. KANACHUR INSTITUTE OF MEDICAL SCIENCES
    MANGALORE,
    MANGALORE UNIVERSITY ROAD,
    NATEKAL - 575 018. KARNATAKA, INDIA,
    REPRESENTED BY ITS PRINCIPAL

16. SIDDAGANGA MEDICAL COLLEGE
    AND RESEARCH INSTITUTE
    DR. SREE SREE SHIVAKUMAR SWAMIJI ROAD,
    TUMAKURU - 572102.
    REPRESENTED BY ITS PRINCIPAL

17. THE OXFORD MEDICAL COLLEGE,
                            - 12 -
                                       NC: 2025:KHC:31087-DB
                                       WP No. 10871 of 2024
                                    C/W WP No. 9394 of 2024
                                       WP No. 10382 of 2024
HC-KAR                                       AND 9 OTHERS


    HOSPITAL AND RESEARCH CENTRE
    BENGALURU YADAVANAHALLI,
    ATTIBELE, BENGALURU, CHENNAI HWY,
    RAJAJINAGAR 3RD BLOCK, ANEKAL,
    KARNATAKA - 562107.
    REPRESENTED BY ITS PRINCIPAL

18. BASAVESHWARA MEDICAL COLLEGE AND HOSPITAL
    CHITRADURGA, SJM CAMPUS, NH4 BYPASS,
    CHITRADURGA, KARNATAKA - 577502.
    REPRESENTED BY ITS PRINCIPAL

19. M V J MEDICAL COLLEGE AND RESEARCH HOSPITAL
    BENGALURU NH75, 30TH MILE, DANDUPALYA VILLAGE,
    KOLATHUR, POST, HOSKOTE, KARNATAKA-562114.
    REPRESENTED BY ITS PRINCIPAL

20. BGS GLOBAL INSTITUTE OF MEDICAL SCIENCES,
     NO.67, BGS HEALTH & EDUCATION CITY,
     UTTARAHALLI ROAD, KENGERI, BENGALURU-560060.
     KARNATAKA,
     REPRESENTED BY ITS PRINCIPAL
                                            ...RESPONDENTS
(BY SRI. SUDEV HEGDE, AGA FOR R1 & R3;
    SRI. N.KHETTY, ADVOCATE FOR R2;
    SRI. N.K.RAMESH, ADVOCATE FOR R4;
    SMT. FARAH FATHIMA, ADVOCATE FOR R5;
    SRI. KRISHNAMOORTHY D., ADVOCATE FOR R8;
    SRI. SAMARTH SREEDHAR, ADVOCATE FOR R10;
    SRI. N.THIMME GOWDA, ADVOCATE FOR R12;
    SRI. GOWTHAM A.R., ADVOCATE FOR R17;
    SRI. MADHUKAR DESHPANDE, ADVICATE FOR 18;
    SRI. HARISH H.V., ADVOCATE FOR R21;
    R7, R9, R11, R13, R14, R15, R16, R19, R20
    ARE SERVED AND UNREPRESENTED)

    THIS WRIT PETITION IS FILED UNDER ARTICLES 226 AND
227 OF THE CONSTITUTION OF INDIA, PRAYING TO HOLD
AND DECLARE THAT THE FEE PAID BY THE PETITIONERS FOR
THE MANAGEMENT QUOTA AS RECEIVED BY THE 6TH
RESPONDENT COLLEGE AT THE TIME OF ADMISSION (AY
                           - 13 -
                                      NC: 2025:KHC:31087-DB
                                      WP No. 10871 of 2024
                                   C/W WP No. 9394 of 2024
                                      WP No. 10382 of 2024
HC-KAR                                      AND 9 OTHERS


2022-23) IS THE FEE THAT WAS NOTIFIED TO THE STUDENTS
AT THE TIME OF ADMISSION TO 6TH RESPONDENT COLLEGE
FOR THE ACADEMIC YEAR 2022-23 AND ETC.

IN WP NO. 11329/2024:

BETWEEN:

1.   SRI. SHUBHAM YADAV
     S/O SRI RANJEETH YADAV
     AGED ABOUT 24 YEARS
     REG MO.4407023005
     3RD YEAR MBBS STUDENT
     SHRIDEVI INSTITUTE OF MEDICAL SCIENCES
     AND RESEARCH HOSPITAL, SIRA ROAD
     NH4, LINGAPURA TUMKUR,
     KARNATAKA-572106

2.   SRI AMRITHA GOPAL KRISHNAN
     S/O SRI RANJEETH YADAV
     AGED ABOUT
     REG MO.2806002452
     3RD YEAR MBBS STUDENT
     AJ INSTITUTE OF MEDICAL SCIENCES
     NH 66, KUNRILKANA
     MANGALORE, KARNATAKA-575004

3.   BHOSALE SAURABH DATTATRAY
     S/O SRI DATTATRAY
     AGED ABOUT 26 YEARS
     REG MO.3117009260
     2ND YEAR MBBS STUDENT
     B R AMBEDKAR MEDCIAL COLLEGE AND
     LAB, 19 VENKATESHPURAM
     KODUGONDANAHALLI
     BENGALURU KARNATAKA-560045

4.   SUBRAMANYA UMESH BENACHANAMARDI
     S/O SRI UMESH NAGAPPA BENACHANAMARADI
     AGED ABOUT 21 YEARS
     REG MO.2701006164
                          - 14 -
                                     NC: 2025:KHC:31087-DB
                                     WP No. 10871 of 2024
                                  C/W WP No. 9394 of 2024
                                     WP No. 10382 of 2024
HC-KAR                                     AND 9 OTHERS


     2ND YEAR MBBS STUDENT
     AKASH INSTITUTE MEDICAL SCIENCES AND RESEARCH
     CENTER, PRASANNAHALLI MAIN ROAD
     NEAR INTERNATIONAL AIRPORT
     DEVANAHALLI, BENGALURU-562110

5.   RIFAQUAT TAMMIM MOHAMMED ILIYAZPATHAN
     S/O SRI MOHAMMED ILIYAZ PATHAN
     AGED ABOUT 21 YEARS
     REG MO.2706010004
     2ND YEAR MBBS STUDENT
     KANACHUR INSTITUTE OF MEDICAL SCIENCES AND
     RESEARCH CENTER
     KONAJE UNIVERSITY ROAD
     NATEKAL POST MANGALORE
     KARNATAKA-575018

6.   PEERZADE MOINUDDIN SHARFODDIN
     S/O SRI SHARFODDIN PEERZADE
     AGED ABOUT 21 YEARS
     REG MO.2706003050
     1ST YEAR MBBS STUDENT
     SUBBAIAH INSTITUTE OF MEDICAL SCIENCE
     NH-13, HOLEY HONNUR ROAD PURLE
     SHIVAMOGGA, KARNATAKA-577222

7.   RISHAV RAJ
     S/O SRI PAWAN KUMAR
     AGED ABOUT 23 YEARS
     REG MO.1502101016
     3RD YEAR MBBS STUDENT
     M V J MEDICAL COLLEGE AND RESEARCH HOSPITAL
     NH 75, 30TH MILE, DANDUPALYA VILLAGE KOLATHUR
     POST, HOSKOTE CHANNASANDRA
     BENGALURU KARNATAKA-562114

8.   JEEFIN AJIITH
     C/O SRI MANOJ P V
     AGED ABOUT 21 YEARS
     REG MO.2804007239
     3RD YEAR MBBS STUDENT
                          - 15 -
                                     NC: 2025:KHC:31087-DB
                                     WP No. 10871 of 2024
                                  C/W WP No. 9394 of 2024
                                     WP No. 10382 of 2024
HC-KAR                                     AND 9 OTHERS


     SRINIVAS INSTITUTE OF MEDICAL RESEARCH CENTER
     SRINIVAS NAGAR, MUKKA
     SURATHKAR MANGALORE
     KARNATAKA-574146

9.   SHUCHITHA S BHARADWAJ
     D/O SRI SURESH B R
     AGED ABOUT 21 YEARS
     REG MO.2708011142
     3RD YEAR MBBS STUDENT
     SRINIVASA INSTITUTE OF
     MEDICAL RESEARCH CENTER
     SRINIVAS NAGAR
     MUKKA, SURATHKAL
     MANGALORE KARNATAKA-574146
                                       ...PETITIONERS
(BY SRI. CHANDRAKANTH R GOULAY., ADVOCATE)

AND:

1.   THE UNION OF INDIA
     REP. SECRETARY
     MINISTRY OF HEALTH AND FAMILY SERVICES
     NIRMANBHAVAN, MOULANA AZAD ROAD
     NEW DELHI-110011

2.   NATIONAL MEDICAL COMMISSION
     (ERSTWHILE MEDICAL COUNCIL OF INDIA)
     POCKET 14, SECTOR 8 DWARKA
     NEW DELHI-110007
     REPRESENTED BY ITS SECRETARY

3.   MEDICAL ASSESSMENT AND RATING BOARD(MARB)
     UNDER GRADUATE SECTION
     NATIONAL MEDICAL COMMISSION
     POCKET-14, SECTOR 8
     DWARKA, PHASE I
     NEW DELHI-110077

4.   STATE OF KARNATAKA
     DEPARTMENT OF HEALTH AND FAMILY WELFARE
                           - 16 -
                                      NC: 2025:KHC:31087-DB
                                      WP No. 10871 of 2024
                                   C/W WP No. 9394 of 2024
                                      WP No. 10382 of 2024
HC-KAR                                      AND 9 OTHERS


     105, 1ST FLOOR, SECRETARIAT BUILDING
     VIKASA SOUDHA, BENGALURU-560001
     REPRESENTED BY ITS SECRETARY

5.   THE DIRECTORATE OF MEDICAL EDUCATION
     REPRESENTED BY ITS DIRECTOR
     I FLOOR, FORT, K R ROAD
     BENGALURU-560002

6.   KARNATAKA EXAMINATIONS AUTHORITY
     SAMPIGE ROAD
     18TH CROSS, MALLESHWARAM
     BANGALORE-560012
     REPRESENTED BY ITS EXECUTIVE DIRECTOR

7.   RAJIV GANDHI UNIVERSTIY OF HEALTH SCIENCES
     4TH T BLOCK, JAYANAGAR
     BANGALORE-560041
     REPRESENTED BY ITS REGISTRAR

8.   SHRIDEVI INSTITUTE OF MEDICAL SCIENCES AND
     RESEARCH HOSPITAL
     SIRA ROAD, NH 4, LINGAPURA
     TUMKUR, KARNATAKA-572106
     REP BY THE PRINCIPAL

9.   A J INSTITUTE OF MEDICAL SCIENCES
     NH,66, KUNRILKANA
     MANGALORE KARNATAKA-575004
     REP BY THE PRINCIPAL

10. B R AMBEDKAR MEDICAL COLLEGE AND LAB 19
    VENKATESHPURAM
    KODUGONDANAHALLI BENGALURU
    KARNATAKA-560045
    REP BY THE PRINCIPAL

11. AKASH INSTITUTE MEDICAL SCIENCES AND RESEARCH
    CENTRE
    PRASANNAHALLI MAIN ROAD
    NEAR INTERNATIONAL AIRPORT
                           - 17 -
                                      NC: 2025:KHC:31087-DB
                                      WP No. 10871 of 2024
                                   C/W WP No. 9394 of 2024
                                      WP No. 10382 of 2024
HC-KAR                                      AND 9 OTHERS


    DRAVANAHALLI
    BENGALURU KARNATAKA-562110
    REP BY THE PRINCIPAL

12. KANACHUR INSTITUTE MEDICAL SCIENCES AND
    RESEARCH CENTER
    KONAJE UNIVERSITY ROAD
    NATEKAL POST, MANGALORE
    KARNATAKA-575018
    REP BY THE PRINCIPAL

13. SUBBAIAH INSTITUTE OF MEDICAL SCIENCE
    NH-13, HOLEY HONNUR ROAD, PURLE
    SHIVAMOGGA, KARNATAKA-577222
    REP BY THE PRINCIPAL

14. M V J MEDICAL COLLEGE AND RESEARCH HOSPITAL
    NH 75, 30TH MILE
    DANDUPALYA VILLAGE KOLATHUR POST
    HOSKOTE, CHANNASANDRA
    BENGALURU KARNATAKA-562114
    REP BY THE PRINCIPAL

15. SRINIVASA INSTITUTE OF
    MEDICAL RESEARCH CENTER
    SRINIVAS NAGAR, MUKKA
    SURATHKAL, MANGALORE
    KARNATAKA-574146
    REP BY THE PRINCIPAL
                                         ...RESPONDENTS
(BY SRI. S.RAJASHEKAR, S.CGC, FOR R-1;
    SRI. N.KHETTY, ADVOCATE FOR R-2 & R-3;
    SRI. SUDEV HEGDE, AGA, FOR F-4 & R-5;
    SRI. N.K.RAMESH, ADVOCATE FOR R-6;
    SMT. FARAH FATHIMA, ADVOCATE FOR R-7 (V/C);
    SRI. Y. RAJENDRA PRASAD SHETTY, ADVOCATE FOR
    R-9;
    SRI.B.R.VYASAKRIAN UPADYAYA, ADVOCATE FOR
    R-15;
    R-8, R-10 TO R-14 ARE SERVED AND UNREPRESENTED)
                          - 18 -
                                     NC: 2025:KHC:31087-DB
                                     WP No. 10871 of 2024
                                  C/W WP No. 9394 of 2024
                                     WP No. 10382 of 2024
HC-KAR                                     AND 9 OTHERS


    THIS WRIT PETITION IS FILED UNDER ARTICLES 226 AND
227 OF THE CONSTITUTION OF INDIA, PRAYING TO CALL FOR
RELEVANT AND DECLARE THAT THE PETITIONERS ARE
ENTITLED TO CONTINUE IN THE RESPECTIVE ALLOTTED
COLLEGES RESPONDENT No. 8 TO 15 AND TO ATTEND THE
CLASSES OF THE RESPECTIVE MBBS UG COURSE AND TO
COMPLETE THE SAME BY ACCEPTING THE FEES STRUCTURE
AS INDICATED AT THE TIME OF ADMISSION TO GR MEDICAL
AS PER ANNEXURE-A TO A8 (SERIES), ETC.

IN WP NO. 11334/2024:

BETWEEN:

1.   SRI. PRAMODH V
     S/O VENKATESH L
     AGED ABOUT 20 YEARS
     UGNEET ROLL NO. 2728080147
     SECOND YEAR MBBS STUDENT,
     DR. B R AMBEDKAR MEDICAL COLLEGE
     BENGALURU,
     R/AT 31, JAYANTHIGRAMA,
     HALESORAB, SHIVAMOGGA-577429.

2.   MISS. SUMAN S ANTIN,
     D/O SADASHIV
     AGED ABOUT 22 YEARS,
     UGNEET ROLL NO.2707100303
     SECOND YEAR MBBS STUDENT,
     S. NIJALINGAPPA MEDICAL COLLEGE AND
     RESEARCH HOSPITAL AND RESEARCH CENTRE,
     BAGALKOT,
     R/AT SIDDAPUR,
     BILAGI, BAGALKOT -587117

3.   MISS. SHREYA DHANAJIPATIL
     D/O DHANJIPATIL,
     AGED ABOUT 21 YEARS,
     UGNEET ROLL NO. 3119090185
     SECOND YEAR MBBS STUDENT,
     BGS GLOBAL INSTITUTE OF MEDICAL SCIENCES,
                           - 19 -
                                      NC: 2025:KHC:31087-DB
                                      WP No. 10871 of 2024
                                   C/W WP No. 9394 of 2024
                                      WP No. 10382 of 2024
HC-KAR                                      AND 9 OTHERS


     BENGALURU
     R/AT PATIL GALLI,
     CHIKUDRE, WALWA, SANGLI 415412.

4.   MISS. SAKSHI SUNIL PUJARI
     D/O SUNIL PUJARI
     AGED ABOUT 21 YEARS,
     UGNEET ROLL NO. 3117130157
     SECOND YEAR MBBS STUDENT,
     MAHADEVAPPA RAMPURE MEDICAL COLLEGE,
     KALBURGI,
     R/AT 22, RAJHANS NAGAR,
     SHIVAJI NAGAR,
     SOLAPUR NORTH- 413255

5.   MISS. MANASI
     D/O BHAGWAN MINCHEKAR,
     AGED ABOUT 21 YEARS,
     UGCET ROLL NO. 3119040392
     SECOND YEAR MBBS STUDENT,
     NAVODAYA MEDICAL COLLEGE,
     RAICHUR,
     R/AT, DNYANVAIBHAV BUILDING,
     SHASTRI NAGAR, KOLHAPUR ROAD,
     SANGLI- 415409

6.   SRI. ANIKETH
     S/O RAJIV TARAPURE,
     AGED ABOUT 23 YEARS,
     UGNEET ROLL NO. 3112150127
     SECOND YEAR MBBS STUDENT,
     A J INSTITUTE OF MEDICAL SCIENCES
     AND RESEARCH CENTRE,
     MANGALURU,
     R/AT 251A, NEAR SAI MANDIR,
     MURADUPUR, WARCHA,
     CHIPLUN-415605

7.   HRUDAYA PRASHANTH DESHMUKH
     D/O PRASHANTH DESHMUKH,
     AGED ABOUT 23 YEARS,
                            - 20 -
                                       NC: 2025:KHC:31087-DB
                                       WP No. 10871 of 2024
                                    C/W WP No. 9394 of 2024
                                       WP No. 10382 of 2024
HC-KAR                                       AND 9 OTHERS


     UGNEET ROLL NO. 31111600002
     SECOND YEAR MBBS STUDENT,
     KEMPEGOWDA INSTITUTE OF MEDICAL SCIENCES,
     BENGALURU
     R/AT GAJANANAPET, LAHANUMRI,
     AKOLA- 444001

8.   SRI. SUJAN M
     S/O MANJUNATH M.L
     AGED ABOUT 20 YEARS
     UGNEET ROLL NO.2728040354
     SECOND YEAR MBBS STUDENT
     SRINIVAS INSTITUTE OF MEDICAL SCIENCES
     AND RESEARCH INSTITUTE,
     MANGALURU.
     R/AT VIJAYA NAGAR,
     4TH CROSS, GUTYAPPA COLONY,
     MAKARA JYOTHI,
     SHIMOGGA 577201

9.   MISS. PRAGNAYA M S
     D/O SRINIVAS,
     AGED ABOUT 20 YEARS,
     UGNEET ROLL NO.2707040352
     SECOND YEAR MBBS STUDENT,
     DR. B R AMBEDKAR MEDICAL COLLEGE
     BENGALURU
     R/AT 595/ NO.3, 2ND CROSS, PEER KHAN STREET,
     NAZARBAAD, MYSURU 570010
                                           ...PETITIONERS
(BY SRI. CHANDRAKANTH R GOULAY., ADVOCATE)

AND:

1.   THE UNION OF INDIA
     REP. SECRETARY
     MINISTRY OF HEALTH AND FAMILY SERVICES
     NIRMANBHAVAN,
     MOULANA AZAD ROAD,
     NEW DELHI 110 011
                           - 21 -
                                      NC: 2025:KHC:31087-DB
                                      WP No. 10871 of 2024
                                   C/W WP No. 9394 of 2024
                                      WP No. 10382 of 2024
HC-KAR                                      AND 9 OTHERS


2.   NATIONAL MEDICAL COMMISSION
     (ERSTWHILE MEDICAL COUNCIL OF INDIA)
     POCKET 14, SECTOR 8,
     DWARKA, NEW DELHI-110007
     REPRESENTED BY ITS SECRETARY

3.   MEDICAL ASSESSMENT AND RATING BOARD (MARB)
     UNDER GRADUATE SECTION,
     NATIONAL MEDICAL COMMISSION,
     POCKET -14, SECTOR 8,
     DWARKA, PHASE I, NEW DELHI-110077

4.   STATE OF KARNATAKA
     DEPARTMENT OF HEALTH AND FAMILY WELFARE,
     105, 1ST FLOOR, SECRETARIAT BUILDING,
     VIKASA SOUDHA, BENGALURU-560001
     REPRESENTED BY ITS SECRETARY

5.   THE DIRECTORATE OF MEDICAL EDUCATION
     REPRESENTED BY ITS DIRECTOR,
     I FLOOR, FORT, K R ROAD,
     BENGALURU-560002

6.   KARNATAKA EXAMINATIONS AUTHORITY
     SAMPIGE ROAD, 18TH CROSS,
     MALLESHWARAM
     BANGALORE-560012
     REPRESENTED BY ITS
     EXECUTIVE DIRECTOR

7.   RAJIV GANDHI UNIVERSITY OF HEALTH SCIENCES
     4TH T BLOCK, JAYANAGAR,
     BANGALORE-560041
     REPRESENTED BY ITS REGISTRAR

8.   DR. B R AMBEDKAR MEDICAL COLLEGE
     REP. BY THE PRINCIPAL
     GANDHI NAGAR, KADUGONDANAHALLI,
     BANGALORE 560045

9.   SRI S. NIJALINGAPPA MEDICAL COLLEGE AND
                           - 22 -
                                      NC: 2025:KHC:31087-DB
                                      WP No. 10871 of 2024
                                   C/W WP No. 9394 of 2024
                                      WP No. 10382 of 2024
HC-KAR                                      AND 9 OTHERS


    RESEARCH HOSPITAL AND RESEARCH CENTRE
    REP. BY THE PRINCIPAL
    NAVANAGAR, BAGALKOT- 587102

10. BGS GLOBAL INSTITUTE OF MEDICAL SCIENCES
    REP. BY THE PRINCIPAL
    DR.VISHNUVARDHAN RD, KENGERI,
    BENGALURU-560060

11. MAHADEVAPPA RAMPURE MEDICAL COLLEGE
    REP. BY THE PRINCIPAL
    MAHADEVAPPA RAMPURE MARG,
    SEDAM ROAD, KALABURAGI - 585 105

12. NAVODAYA MEDICAL COLLEGE
    REP. BY THE PRINCIPAL
    ASHOK NAGAR, RAICHUR,
    KARNATAKA 584102

13. A J INSTITUTE OF MEDICAL SCIENCES
    AND RESEARCH CENTRE
    REP. BY THE PRINCIPAL
    KUNTIKANA NH -66,
    MANGALORE - 575 004

14. KEMPEGOWDA INSTITUTE OF MEDICAL SCIENCES
    REP. BY THE PRINCIPAL
    BANASHANKARI 2ND STAGE ,
    BANGALORE-560070

15. SRINIVASA MEDICAL COLLEGE
    REP. BY ITS PRINCIPAL
    SRINIVAS NAGAR, MUKKA,
    SURATHKAL,
    MANGALORE 575 021
                                         ...RESPONDENTS
(BY SRI. S. RAJASHEKAR.S, CGC FOR R-1;
    SRI. N.KHETTY, ADVOCATE FOR R-2 & R-3;
    SRI. SUDEV HEGDE, AGA, FOR R-4 & R-5;
    SRI. N.K.RAMESH, ADVOCATE FOR R-6;
    SMT. FARAH FATHIMA, ADVOCATE FOR R-7 (V/C);
                           - 23 -
                                      NC: 2025:KHC:31087-DB
                                      WP No. 10871 of 2024
                                   C/W WP No. 9394 of 2024
                                      WP No. 10382 of 2024
HC-KAR                                      AND 9 OTHERS


     SRI. Y.RAJENDRA PRASAD SHETTY, ADVOCATE FOR
     R-13;
     SRI. G.B.SHARATH GOWDA, ADVOCATE FOR R-14;
     SRI. B.R.VYASAKRIAN UPADYAYA, ADVOCATE FOR
     R-15;
     R-8 TO R-12 ARE SERVED AND UNREPRESENTED)

    THIS WRIT PETITION IS FILED UNDER ARTICLES 226 AND
227 OF THE CONSTITUTION OF INDIA, PRAYING TO SET
ASIDE THE FIXATION OF FEES FOR THE STUDENTS OF THE
1ST YEAR 2022-23 AT RS.27,12,450 FOR NRI QUOTA AND FOR
MANAGEMENT QUOTA 27,12,450 AND FOR THE YEAR 2022-23
THE NRI STUDENTS ARE MADE TO PAY 32,62,450 AND THE
SAME SET OF FEES FOR MANAGEMENT STUDENTS PASSED
THE RESPONDENT NO.6 IN NO.ED/KEA/MAHITI-G.R/2024
DATED 19/03/2024 VIDE ANNEXURE-F AND THE IMPUGNED
COMMUNICATION      BEARING     NO.DME/SMS/MCS-43-2024
DATED 20/06/2024 VIDE ANNEXURE-G AS ARBITRARY,
ILLEGAL AND VOID, ETC.

IN WP NO. 11740/2024:

BETWEEN:

1.   MS REETU JOY
     D/O SRI JOY T.C. THEKKEKARA
     AGED ABOUT 21 YEARS
     REG. NO. 2803014264
     3RD YEAR MBBS STUDENT
     EAST POINT COLLEGE OF MEDICAL SCIENCES,
     AND RESEARCH CENTER, JNANAPRABHA,
     EAST POINT CAMPUS, VIRGO NAGAR POST AVALAHALLI,
     BENGALURU
     KARNATAKA - 560049
                                         ...PETITIONER
(BY SRI. CHANDRAKANTH R GOULAY., ADVOCATE)

AND:

1.   THE UNION OF INDIA
     REP. SECRETARY
                          - 24 -
                                     NC: 2025:KHC:31087-DB
                                     WP No. 10871 of 2024
                                  C/W WP No. 9394 of 2024
                                     WP No. 10382 of 2024
HC-KAR                                     AND 9 OTHERS


     MINISTRY OF HEALTH AND FAMILY SERVICES
     NIRMANBHAVAN, MOULANA AZAD ROAD,
     NEW DELHI - 110 011

2.   NATIONAL MEDICAL COMMISSION
     (ERSTWHILE MEDICAL COUNCIL OF INDIA)
     POCKET 14, SECTOR 8,
     DWARKA, NEW DELHI - 110 007
     REPRESENTED BY ITS SECRETARY

3.   MEDICAL ASSESSMENT AND RATING BOARD (MARB)
     UNDER GRADUATE SECTION,
     NATIONAL MEDICAL COMMISSION,
     POCKET-14, SECTOR 8,
     DWARKA, PHASE I, NEW DELHI - 110 077

4.   STATE OF KARNATAKA
     DEPARTMENT OF HEALTH AND FAMILY WELFARE,
     105, 1ST FLOOR, SECRETARIAT BUILDING,
     VIKASA SOUDHA, BENGALURU - 560001
     REPRESENTED BY ITS SECRETARY

5.   THE DIRECTORATE OF MEDICAL EDUCATION
     REPRESENTED BY ITS DIRECTOR,
     I FLOOR, FORT K.R.ROAD,
     BENGALURU - 560002.

6.   KARNATAKA EXAMINATIONS AUTHORITY
     SAMPIGE ROAD, 18TH CROSS, MALLESHWARAM
     BANGALORE - 560012
     REPRESENTED BY ITS EXECUTIVE DIRECTOR

7.   RAJIV GANDHI UNIVERSITY OF HEALTH SCIENCES
     4TH T BLOCK, JAYANAGAR,
     BANGALORE - 560041
     REPRESENTED BY ITS REGISTRAR.

8.   EAST POINT COLLEGE OF MEDICAL SCIENCES AND
     RESEARCH CENTER,
     JNANA PRABHA, EAST POINT CAMPUS,
     VIRGO NAGAR POST,
                              - 25 -
                                         NC: 2025:KHC:31087-DB
                                         WP No. 10871 of 2024
                                      C/W WP No. 9394 of 2024
                                         WP No. 10382 of 2024
HC-KAR                                         AND 9 OTHERS


       AVALAHALLI, BENGALURU - 560049
       REP. BY THE PRINCIPAL
                                              ...RESPONDENTS
(BY SRI. RAJASHEKAR S., CGC, FOR R-1;
    SRI. N.KHETTY, ADVOCATE FOR R-2 & R-3;
    SRI. SUDEV HEGDE, AGA FOR R-4 & R-5;
    SRI. N.K.RAMESH, ADVOCATE FOR R-6;
    SMT. FARAH FATHIMA, ADVOCATE FOR R-7 (V/C);
    SRI. N.THIMMEGOWDA, ADVOCATE FOR R-8)

       THIS WRIT PETITION IS FILED UNDER ARTICLES 226 AND
227 OF THE CONSTITUTION OF INDIA, PRAYING TO CALL FOR
RELEVANT DECLARE THAT THE PETITIONER IS ENTITLED TO
CONTINUE     IN   THE   RESPECTIVE       ALLOTTED   COLLEGES
RESPONDENT No-8 AND TO ATTEND THE CLASSES OF THE
RESPECTIVE MBBS UG COURSE AND TO COMPLETE THE SAME
BY ACCEPTING THE FEES STRUCTURE AS INDICATED AT THE
TIME OF ADMISSION TO GR MEDICAL AS PER ANNEXURE-A,
ETC.


IN WP NO. 15703/2024

BETWEEN:

1.     SRI ANIKETH S PHOOLBHAVI
       S/O SRI SANJAY KUMAR PHOOLBHAVI
       AGED ABOUT 23 YEARS
       REG NO 2706026077 2ND YEAR MBBS STUDEN
       SHYAMANURU SHIVASHANKARAPPA
       INSTITUTE OF MEDICAL SCIENCE
       JANASHANKAR NH- 4 BYPASS ROAD,
       DAVANGERE - 577033

2.     SRI VISHNU D S
       S/O SRI SURESH D S
       AGED ABOUT 22 YEARS
                           - 26 -
                                      NC: 2025:KHC:31087-DB
                                      WP No. 10871 of 2024
                                   C/W WP No. 9394 of 2024
                                      WP No. 10382 of 2024
HC-KAR                                      AND 9 OTHERS


     REG NO 2702120235
     2ND YEAR MBBS STUDENT
     MAHADEVAPPA RAMPURE MEDICAL COLLEGE
     MAHADEVAPPA RAMPURE
     MARG SEDAM ROAD KALBURGI
     KARNATAKA - 585105

3.   SRI SPOORTI KUMARSWAMI VASTRAD
     D/O SRI KUMARASWAMIVASTRAD
     AGED ABOUT 21 YEARS
     REG NO 2707005034 2ND YEAR MBBS STUDENT
     MAHADEVAPPA RAMPURE MEDICAL COLLEGE
     MAHADEVAPPA RAMPURE
     MARG SEDAM ROAD KALBURGI
     KARNATAKA - 585105
                                       ...PETITIONERS
(BY SRI. CHANDRAKANTH R GOULAY., ADVOCATE)

AND:

1.   THE UNION OF INDIA
     REP BY SECRETARY,
     MINISTRY OF HEALTH AND FAMILY SERVICES,
     NIRMAN BHAVAN, MOULANA AZAD ROAD,
     NEW DELHI-110011

2.   NATIONAL MEDICAL COMMISSION
     (ERSTWHILE MEDICAL COUNCIL OF INDIA) POCKET 14,
     SECTOR-8, DWARAKA, NEW DELHI-110007
     REPRESENTED BY ITS SECRETARY.

3.   MEDICAL ASSESSMENT AND RATING BOARD (MARB)
     UNDER GRADUATE SECTION, NATIONAL MEDICAL
     COMMISSION, POCKET-14, SECTOR 8, DWARAKA PHASE
     I, NEW DELHI-110077

4.   STATE OF KARNATAKA
     DEPARTMENT OF HEALTH AND FAMILY WELFARE, 105,
     1ST FLOOR, SECRETARIAT BUILDING,
     VIKASA SOUDHA, SESHADRI ROAD,
     BENGALURU-560001
                            - 27 -
                                       NC: 2025:KHC:31087-DB
                                       WP No. 10871 of 2024
                                    C/W WP No. 9394 of 2024
                                       WP No. 10382 of 2024
HC-KAR                                       AND 9 OTHERS


     REPRESENTED BY ITS SECRETARY.

5.   THE DIRECTORATE OF MEDICAL EDUCATION
     REPRESENTED BY ITS DIRECTOR, I FLOOR, FORT,
     K.R.ROAD, BENGALURU-560002.

6.   KARNATAKA EXAMINATIONS AUTHORITY
     SAMPIGE ROAD, 18TH CROSS, MALLESHWARAM,
     BANGALORE-560012
     REPRESENTED BY ITS EXECUTIVE DIRECTOR.

7.   RAJIV GANDHI UNIVERSITY OF HEALTH SCIENCES
     4TH T BLOCK, JAYANAGAR, BANGALORE-560041
     REPRESENTED BY ITS REGISTRAR

8.   SHYAMANURU SHIVASHANKARAPPA INSTITUTE OF
     MEDICAL SCIENCE, JANASHANKAR NH- 4 BYPASS
     ROAD DAVANGERE - 577003
     REPRESENTED BY ITS PRINCIPAL

9.   MAHADEVAPPA RAMPURE MEDICAL COLLEGE
     MAHADEVAPPA RAMPURE
     MARG SEDAM ROAD, KALBURGI
     KARNATAKA - 585105
     REP BY IT PRINCIPAL
                                         ...RESPONDENTS
(BY SRI. RESHMA K T., CGC FOR R-1;
    SRI. N. KHETTY, ADVOCATE FOR R-2 & R-3;
    SRI. SUDEV HEGDE, AGA FOR R-4 & R-5;
    SRI. N.K.RAMESH, ADVOCATE FOR R-6;
   SMT. FARAH FATHIMA, ADVOCATE FOR R-7)

     THIS WRIT PETITION IS FILED UNDER ARTICLES 226 AND
227 OF THE CONSTITUTION OF INDIA, PRAYING TO CALL FOR
RELEVANT   AND   DECLARE   THAT     THE   PETITIONERS   ARE
ENTITLED TO CONTINUE IN THE RESPECTIVE ALLOTTED
COLLEGES RESPONDENT NO.8 AND NO.9 AND TO ATTEND THE
CLASSES OF THE RESPECTIVE MBBS UG COURSE AND TO
                           - 28 -
                                      NC: 2025:KHC:31087-DB
                                      WP No. 10871 of 2024
                                   C/W WP No. 9394 of 2024
                                      WP No. 10382 of 2024
HC-KAR                                      AND 9 OTHERS


COMPLETE THE SAME BY ACCEPTING THE FEES STRUCTURE
AS INDICATED AT THE TIME OF ADMISSION TO GR MEDICAL
AS PER ANNEXURE-A SERIES (A1 TO A2), ETC.


IN WP NO. 26727/2024:

BETWEEN:

1.   PALLAVI K M
     D/O MUNIYAPPA K M
     AGED ABOUT 22 YEARS,
     UG NEET ROLL NO. 2702126261
     STUDENT AT SHYAMANURU
     SHIVASHANKARAPPA INSTITUTE OF
     MEDICAL SCIENCES,
     JNANASHANKARA,
     DAVANGERE
     R/A RAMAIAH LAYOUT,
     KEELU KOTE, KOLAR,
     KARNATAKA 562 101
                                             ...PETITIONER
(BY SRI. P.P.HEGDE SENIOR COUNSEL FOR
    SMT. MONISHA N.S., ADVOCATE)

AND:

1.   STATE OF KARNATAKA
     DEPARTMENT OF HEALTH AND FAMILY WELFARE
     MEDICAL EDUCATION ROOM NO. 105, 1ST FLOOR,
     VIKASA SOUDHA,
     BENGALURU 560001
     REPRESENTED BY ITS SECRETARY,

2.   NATIONAL MEDICAL COMMISSION
     ERSTWHILE MEDICAL COUNCIL OF INDIA
     POCKET 14 SECTOR 8
     DWARKA NEW DELHI 110007
     REPRESENTED BY ITS SECRETARY
                           - 29 -
                                      NC: 2025:KHC:31087-DB
                                      WP No. 10871 of 2024
                                   C/W WP No. 9394 of 2024
                                      WP No. 10382 of 2024
HC-KAR                                      AND 9 OTHERS


3.   DIRECTORATE OF MEDICAL EDUCATION BANGALORE
     MEDICAL COLLEGE AND RESEARCH INSTITUTE
     (OLD BUILDING) K.R ROAD, FORT,
     BANGALORE 560002
     REPRESENTED BY ITS DIRECTOR

4.   KARNATAKA EXAMINATION AUTHORITY
     SAMPIGE ROAD, 18TH CROSS,
     MALLESHWARAM,
     BENGALURU 560012
     REPRESENTED BY ITS EXECUTIVE DIRECTOR

5.   RAJIV GANDHI UNIVERSITY OF HEALTH SCIENCES
     4TH BLOCK, JAYANAGAR,
     BANGALORE 560041
     REPRESENTED BY ITS REGISTRAR

6.   SHYAMANURU SHIVASHANKARAPPA
     INSTITUTE OF MEDICAL SCIENCES
     JNANASHANKARA DAVANGERE 577 001
     REPRESENTED BY ITS PRINCIPAL

7.   DR. B R AMBEDKAR MEDICAL COLLEGE
     K G HALLI , BANGALORE 560041
     REPRESENTED BY ITS PRINCIPAL
                                           ...RESPONDENTS
(BY SRI. SUDEV HEGDE, AGA FOR R-1 & R-3;
    SRI. N. KHETTY, ADVOCATE FOR R-2;
    SRI. N.K.RAMESH, ADVOCATE FOR R-4;
    SRI. B.S. SACHIN, ADVOCATE FOR R-5;
    SRI HARISH.H.V., ADVOCATE FOR R-7;
    R-6 IS SERVED AND UNREPRESENTED)

    THIS WRIT PETITION IS FILED UNDER ARTICLES 226 AND
227 OF THE CONSTITUTION OF INDIA, PRAYING TO ISSUE A
WRIT OF CERTIORARI QUASHING THE COMMUNICATION
BEARING No.DME/SMS/MCS/43/2024 DATED 20.03.2024
ISSUED BY THE RESPONDENT No-3 IN SO FAR AS PARA Nos-3
AND 4 ARE CONCERNED THEREOF VIDE ANNEXURE-B, ETC.
                           - 30 -
                                      NC: 2025:KHC:31087-DB
                                      WP No. 10871 of 2024
                                   C/W WP No. 9394 of 2024
                                      WP No. 10382 of 2024
HC-KAR                                      AND 9 OTHERS


IN WP NO. 30314/2024:

BETWEEN:

1.   MS. ABHIGNASHREE L
     D/O LOKESH. V,
     AGED ABOUT 22 YEARS,
     2ND YEAR MBBS STUDENT,
     VYDEHI INSTITUTE OF MEDICAL SCIENCES AND
     RESEARCH CENTRE, NO.82,
     EPIP AREA, NALLURAHALLI,
     WHITEFIELD,
     BENGALURU-560066
                                          ...PETITIONER
(BY SRI. CHANDRAKANTH R GOULAY., ADVOCATE)


AND:

1.   THE STATE OF KARNATAKA
     BY ITS SECRETARY,
     DEPARTMENT OF HEALTH AND
     FAMILY WELFARE SERVICES,
     MEDICAL EDUCATION,
     ROOM NO.105, 1ST FLOOR,
     VIKASA SOUDHA,
     BENGALURU-560001

2.   THE NATIONAL MEDICAL COMMISSION,
     (ERSTWHILE MEDICAL COUNCIL OF INDIA),
     POCKET 14, SECTOR 8, DWARKA,
     NEW DELHI-110007
     REP. BY ITS SECRETARY

3.   THE DIRECTORATE OF MEDICAL EDUCATION,
     MEDICAL COLLEGE AND RESEARCH INSTITUTE, 1ST
     FLOOR, FORT, K.R.ROAD,
     BENGALURU-560002
     REPRESENTED BY ITS DIRECTOR

4.   THE RAJIV GANDHI UNIVERSITY OF
                           - 31 -
                                      NC: 2025:KHC:31087-DB
                                      WP No. 10871 of 2024
                                   C/W WP No. 9394 of 2024
                                      WP No. 10382 of 2024
HC-KAR                                      AND 9 OTHERS


     HEALTH SCIENCES,
     4TH 'T' BLOCK,
     JAYANAGAR,
     BENGALURU-560041,
     REPRESENTED BY ITS REGISTRAR.

5.   THE KARNATAKA EXAMINATION AUTHORITY,
     SAMPIGE ROAD 18TH CROSS,
     MALLESHWARAM,
     BENGALURU 560012
     REP BY IS EXECUTIVE DIRECTOR

6.   THE VYDEHI INSTITUTE OF MEDICAL SCIENCES
     AND RESEARCH CENTRE, NO.82, EPIP AREA,
     NALLURAHALLI,
     WHITEFIELD,
     BENGALURU-560066
     REP. BY ITS PRINCIPAL

7.   DR. BR AMBEDKAR MEDICAL COLLEGE
     NO. 24, SHAMPURA MAIN ROAD, K G HALLI,
     BANGALORE- 560041
     REPRESENTED BY ITS PRINCIPAL
                                         ...RESPONDENTS
(BY SRI. SUDEV HEGDE, AGA FOR R-1 & R-3;
    SRI. N.KHETTY, ADVOCATE FOR R-2;
    SMT. FARAH FATHIMA, ADVOCATE FOR R-4;
    SRI.N.K.RAMESH, ADVOCATE FOR R-5;
    SRI. SAMARTH SREEDHAR, ADVOCATE FOR R-6;
    SRI. HARISH H.V., ADVOCATE FOR R-7)

    THIS WRIT PETITION IS FILED UNDER ARTICLES 226 AND
227 OF THE CONSTITUTION OF INDIA, PRAYING TO CALL FOR
RELEVANT RECORDS ISSUE A WRIT OF MANDAMUS
DIRECTING THE RESPONDENT No-1 TO 4 THE STATUTORY
AUTHORITIES TO PERMIT THE PETITIONER TO SUBJECTED TO
RE-COUNSELLING SO AS TO GET TRANSFERRED FROM VYDEHI
MEDICAL COLLEGE, BENGALURU TO Dr. B.R. AMBEDKAR
MEDICAL COLLEGE AT BENGLAURU FOR THE SECOND YEAR
MBBS COURSE AND PASS APPROPRIATE AND SUITABLE
ORDERS IN PURSUANCE TO THE LETTER DATED 04.11.2024
                           - 32 -
                                      NC: 2025:KHC:31087-DB
                                      WP No. 10871 of 2024
                                   C/W WP No. 9394 of 2024
                                      WP No. 10382 of 2024
HC-KAR                                      AND 9 OTHERS


VIDE ANNEXURE-F, ETC.

IN WP NO. 30315/2024:

BETWEEN:

1.   MS. BIYA BIJU,
     D/O BIJU KURIAN,
     AGED ABOUT 23 YEAR,
     2ND YEAR MBBS STUDENT (21M8314),
     KEMPEGOWDA INSTITUTE OF
     MEDICAL SCIENCES (KIMS),
     BANASHANKARI 2ND STAGE,
     BENGALURU-560070.
                                             ...PETITIONER

(BY SRI. CHANDRAKANTH R. GOULAY, ADVOCATE)

AND:

1.   THE NATIONAL MEDICAL COMMISSION,
     (ERESTWHILE MEDICAL COUNCIL OF INDIA),
     POCKET 14, SECTOR-8, DWARKA,
     NEW DELHI-110007
     REPRESENTED BY ITS SECRETARY

2.   THE DIRECTORATE OF MEDICAL EDUCATION,
     1ST FLOOR, FORT, K.R.ROAD,
     BENGALURU-560002
     REPRESENTED BY ITS DIRECTOR

3.   THE RAJIV GANDHI UNIVERSITY OF HEALTH SCIENCES,
     4TH 'T' BLOCK, JAYANAGAR,
     BENGALURU-560041,
     REPRESENTED BY ITS REGISTRAR.

4.   GR MEDICAL COLLEGE HOSPITAL
     AND RESEARCH CENTRE,
     NEERMARGA ROAD, MANGALORE-575029
     REPRESENTED BY ITS PRINCIPAL
                          - 33 -
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                                     WP No. 10871 of 2024
                                  C/W WP No. 9394 of 2024
                                     WP No. 10382 of 2024
HC-KAR                                     AND 9 OTHERS


5.   FEE REULATORY COMMITTEE,
     KEA BUILDING, 2ND FLOOR,
     18TH CROSS, SAMPIGE ROAD,
     MALLESHWARAM, BENGALURU-560012

6.   THE KEMPEGOWDA INSTITUTE OF
     MEDICAL SCIENCES,
     BANASHANKARI 2ND STAGE,
     BENGALURU-560070

7.   STATE OF KARNATAKA
     DEPARTMENT OF HEALTH AND FAMILY WELFARE,
     105, 1ST FLOOR, SECRETARIAT BUILDING,
     VIKASA SOUDHA, BENGALURU-560001
     REPRESENTED BY ITS SECRETARY

8.   KARNATAKA EXAMINATIONS AUTHORITY
     SAMPIGE ROAD, 18TH CROSS,
     MALLESHWARAM, BENGALURU-560012
     REPRESENTED BY ITS EXECUTIVE DIRECTOR

9.   RAJIV GANDHI UNIVERSITY OF HEALTH SCIENCE
     4TH T BLOCK, JAYANAGAR,
     BENGALURU-560041
     REPRESENTED BY ITS REGISTRAR
                                        ...RESPONDENTS
(BY SRI. N.KHETTY, ADVOCATE FOR R1;
    SRI. SUDEV HEGDE, AGA, FOR R2 & R7;
    SRI. FARAH FATHIMA, ADVOCATE FOR R3 & R9;
    SRI. G.B.SHARATHGOWDA, ADVOCATE FOR R6;
    SRI. N.K.RAMESH, ADVOCATE FOR R8)

    THIS WRIT PETITION IS FILED UNDER ARTICLES 226 AND
227 OF THE CONSTITUTION OF INDIA, PRAYING TO ISSUE A
WRIT OF MANDAMUS DIRECTING THE 4TH RESPONDENT
G.R.MEDICAL COLLEGE HOSPITAL AND RESEARCH CENTRE,
MANGALORE, TO REFUND THE SUM OF RS.20,80,000/- PAID
BY THE PETITIONER TOWARDS FEE FOR 2ND YEAR MBBS
COURSE AND 50 PERCENT OF HOSTEL FEES PAID BY HER, AS
EVIDENT FROM COPY AT ANNEXURE-E ALONG WITH INTEREST
ACCRUED AND PASS APPROPRIATE ORDER AND ETC.
                          - 34 -
                                     NC: 2025:KHC:31087-DB
                                     WP No. 10871 of 2024
                                  C/W WP No. 9394 of 2024
                                     WP No. 10382 of 2024
HC-KAR                                     AND 9 OTHERS




IN WP NO. 31820/2024

BETWEEN:

1.   SRI. BESTO BABU THOMAS
     S/O BABU E.T,
     AGED 21 YEARS,
     RESIDING AT SOUTHEEKERE,
     SHETTY KOPPA POST,
     CHIKKAMAGALUR-577134
                                            ...PETITIONER

(BY SRI. P.P.HEGDE, SR. COUNSEL FOR
    SMT. RACHITHA RAJSHEKAR, ADVOCATE)

AND:

1.   STATE OF KARNATAKA
     DEPARTMENT OF HEALTH AND FAMILY
     WELFARE MEDICAL EDUCATION,
     ROOM NO.105, 1ST FLOOR,
     VIKASA SOUDHA, BENGALURU - 560001
     REPRESENTED BY ITS SECRETARY

2.   KARNATAKA EXAMINATIONS AUTHORITY
     SAMPIGE ROAD, 18TH CROSS,
     MALLESHWARAM, BENGALURU-560012
     REPRESENTED BY ITS EXECUTIVE DIRECTOR

3.   NATIONAL MEDICAL COMMISSION
     (ERSTWHILE MEDICAL COUNCIL OF INDIA)
     POCKET 14, SECTOR 8, DWARKA,
     NEW DELHI - 110007
     REPRESENTED BY ITS SECRETARY

4.   DIRECTORATE OF MEDICAL EDUCATION BANGALORE
     MEDICAL COLLEGE AND RESEARCH INSTITUTE
     (OLD BUILDING) K.R ROAD, FORT,
     BENGALURU - 560002
                           - 35 -
                                      NC: 2025:KHC:31087-DB
                                      WP No. 10871 of 2024
                                   C/W WP No. 9394 of 2024
                                      WP No. 10382 of 2024
HC-KAR                                      AND 9 OTHERS


     REPRESENTED BY ITS DIRECTOR

5.   RAJIV GANDHI UNIVERSITY OF HEALTH SCIENCES
     4TH BLOCK, JAYANAGAR,
     BENGALURU - 560041
     REPRESENTED BY ITS REGISTRAR

6.   A.J.INSTITUTE OF MEDICAL SCIENCES
     AND RESEARCH CENTRE,
     REPRESENTED BY ITS PRINCIPAL,
     KUNTI KANA, NH -66,
     MANGALORE-575004

                                           ...RESPONDENTS
(BY SRI. SUDHEV HEGDE, AGA FOR R1 & R4;
    SRI. N.K.RAMESH, ADVOCATE FOR R2;
    SRI. N.KHETTY, ADVOCATE FOR R3
    SRI. B.S.SACHIN, ADVOCATE FOR R5;
    SRI. Y.RAJENDRA PRASAD SHETTY, ADVOCATE FOR R6)

    THIS WRIT PETITION IS FILED UNDER ARTICLES 226 AND
227 OF THE CONSTITUTION OF INDIA, PRAYING TO ISSUE A
WRIT OF CERTIORARI OR ANY OTHER APPROPRIATE WRIT TO
QUASH THE FIXATION OF FEES BY RESPONDENT No-2/
KARNATAKA       EXAMINATION        AUTHORITY      VIDE
COMMUNICATION       DATED       19.03.2024     BEARING
No.ED/KEA/MAHITHI/GR/2024     VIDE   ANNEXURE-B    AND
COMMUNICATIONS DATED 20.03.2024 BEARING NUMBER
ISSUED BY DME/ RESPONDENT No-4 VIDE ANNEXURE-C
FIXING THE FEES FOR NRI/MANAGEMENT QUOTA SEATS OF
MEDICAL COLLEGES AT Rs-32,62,450/- FOR THE YEAR 2022-
23 AND ETC.

IN WP NO. 34035/2024

BETWEEN:

1.   MISS. SAHANA P.,
     D/O PRABHUSWAMY M.N.,
     AGED ABOUT 22 YEARS
     REG NO. 21M8384
                           - 36 -
                                      NC: 2025:KHC:31087-DB
                                      WP No. 10871 of 2024
                                   C/W WP No. 9394 of 2024
                                      WP No. 10382 of 2024
HC-KAR                                      AND 9 OTHERS


     UG NEET ROLL NO. 2708008380
     III YEAR MBBS STUDENT
     K. VENKATARAMANA GOWDA MEDICAL
     COLLEGE AND HOSPITAL
     SULLIA, DAKSHIN KANNADA
     R/AT 621/1, SRI MALLESHWARA NILAYA,
     OPP. POLICE STATION ROAD,
     T.NARASIPURA, MYSURU-571124
                                        ...PETITIONER
(BY SRI. CHANDRAKANTH R.GOULAY, ADVOCATE)

AND:

1.   STATE OF KARNATAKA
     DEPARTMENT OF HEALTH AND FAMILY WELFARE,
     105, 1ST FLOOR,
     SECRETARIAT BUILDING,
     VIKASA SOUDHA,
     BENGALURU - 560 001
     REPRESENTED BY ITS SECRETARY

2.   NATIONAL MEDICAL COMMISSION
     (ERSTWHILE MEDICAL COUNCIL OF INDIA )
     POCKET 14, SECTOR 8, DWARKA,
     NEW DELHI - 110007
     REPRESENTED BY ITS SECRETARY

3.   MEDICAL ASSESSMENT AND RATING BOARD (MARB)
     UNDER GRADUATE SECTION
     NATIONAL MEDICAL COMMISSION
     POCKET-14, SECTOR 8, DWARKA PHASE I
     NEW DELHI - 110077

4.   THE DIRECTORATE OF MEDICAL EDUCATION
     REPRESENTED BY ITS DIRECTOR
     I FLOOR, FORT, K.R.ROAD,
     BENGALURU - 560 002

5.   KARNATAKA EXAMINATIONS AUTHORITY
     SAMPIGE ROAD, 18TH CROSS,
     MALLESHARAM, BENGALURU-560 012
                           - 37 -
                                      NC: 2025:KHC:31087-DB
                                      WP No. 10871 of 2024
                                   C/W WP No. 9394 of 2024
                                      WP No. 10382 of 2024
HC-KAR                                      AND 9 OTHERS


     REPRESENTED BY ITS
     EXECUTIVE DIRECTOR

6.   RAJIV GANDHI UNIVERSITY OF HEALTH SCIENCES
     4TH T BLOCK, JAYANAGAR,
     BENGALURU-560 041
     REPRESENTED BY ITS REGISTRAR

7.   K.VENKATARAMANA GOWDA MEDICAL
     COLLEGE AND HOSPITAL,
     KURUNJIBAG, SULLIA, DAKSHIN KANNADA,
     KARNATAKA - 571124
     REPRESENTED BY ITS PRINCIPAL
                                         ...RESPONDENTS
(BY SRI. SUDEV HEGDE, AGA FOR R1 & R4;
    SRI. N.KHETTY, ADVOCATE FOR R2 & R3;
    SRI. N.K.RAMESH, ADVOCATE FOR R5;
    SMT. FARAH FATHIMA, ADVOCATE FOR R6;
    SRI. D.KRISHNAMOORTHY, ADVOCATE FOR R7)

    THIS WRIT PETITION IS FILED UNDER ARTICLES 226 AND
227 OF THE CONSTITUTION OF INDIA, PRAYING TO SET ASIDE
THE FIXATION OF FEES FOR THE STUDENTS OF THE 1ST YEAR
2022-23 AT RS.27,12,450 FOR NRI QUOTA AND FOR
MANAGEMENT QUOTA 27,12,450 AND FOR THE YEAR 2022-23
THE NRI STUDENTS ARE MADE TO PAY 32,62,450 AND THE
SAME SET OF FEES FOR MANAGEMENT STUDENTS PASSED THE
RESPONDENT NO.6 IN NO.ED/KEA/MAHITI-G.R/2024 DATED
19/03/2024   VIDE   ANENXURE-F   AND   THE   IMPUGNED
COMMUNICATION     BEARING    NO.  DME/SMS/MCS-43-2024
DATED 20.03.2024 VIDE ANNEXURE-E AS ARBITRARY, ILLEGAL
AND VOID AND ETC.

     THESE WRIT PETITIONS, COMING ON FOR ORDERS, THIS
DAY, ORDER WAS MADE THEREIN AS UNDER:

CORAM:    HON'BLE MR. JUSTICE D K SINGH
          and
          HON'BLE MR. JUSTICE VENKATESH NAIK T
                                         - 38 -
                                                       NC: 2025:KHC:31087-DB
                                                    WP No. 10871 of 2024
                                                 C/W WP No. 9394 of 2024
                                                    WP No. 10382 of 2024
    HC-KAR                                                AND 9 OTHERS


                          ORAL ORDER

(PER: HON'BLE MR. JUSTICE D K SINGH) In WP.Nos.9394/2024 & 10382/2024 Heard Mr. P.P.Hedge, learned Senior Counsel assisted by Mrs. Rachitha Rajashekar, learned counsel and Smt. Hiremath Akkamahadevi, learned counsel for the petitioners; Mr. Rajashekar.S., learned Central Government Counsel for the UOI1; Mr. Sudev Hegde, learned Additional Government Advocate for the State; Mr. N. Khetty, learned standing counsel for NMC2 and Medical Assessment and Rating Board; Mr. N.K. Ramesh, learned counsel for the KEA3; Mrs. Farah Fathima, learned counsel for RGHUS4; Mr. G.B.Sharath Gowda, learned counsel for the KIMS5.

2. These two petitions have been filed by the petitioners - students who were admitted in MBBS Course for the academic session - 2022-23 in G R Medical College, Hospital and Research Centre (for short 'the G. R. Medical College') wherein the admissions were made contrary to the 1 Union of India 2 National Medical Commission 3 Karnataka Examinations Authority 4 Rajiv Gandhi University of Health Sciences 5 Kempegowda Institute of Medical Sciences

- 39 -

NC: 2025:KHC:31087-DB WP No. 10871 of 2024 C/W WP No. 9394 of 2024 WP No. 10382 of 2024 HC-KAR AND 9 OTHERS prospectus issued by the NMC6 and against the existing prescribed guidelines, and the NMC directed the cancellation of the admissions and took punitive action against the G R Medical College, thereby the said college was closed down.

3. The students who had taken admission in the said G R Medical College were accommodated in different Medical Colleges/Institutions. Some of the colleges where the some of the students were transferred did not permit the students to take admission and they were retransferred and accommodated in the different colleges. The petitioners in these petitions have been accommodated in the different colleges and they have paid the fees. They do not have any subsisting grievance.

4. Learned counsel for the NMC submits that keeping in mind the interest of the students; we have no objection for the students pursuing their MBBS course from the transferee and re-transferee colleges.

5. Considering the said stand of the NMC, nothing survives in these writ petitions and accordingly, the same are hereby disposed of.

6

National Medical Commission

- 40 -

NC: 2025:KHC:31087-DB WP No. 10871 of 2024 C/W WP No. 9394 of 2024 WP No. 10382 of 2024 HC-KAR AND 9 OTHERS

6. Pending I.As. if any, shall also stand disposed of. In WP.NO.26727/2024

1. In this petition, the petitioner was initially transferred from the G R Medical College to Respondent No.6 i.e., Shyamanuru Shivashankarappa Institute Of Medical Sciences by the KEA7. However, it appears that the said medical college/Institution demanded more fees than which was paid in the G R Medical college and hence, the petitioner sought for accommodation in some other college. In pursuance of the request made by the petitioner, the KEA allotted respondent No.7-Dr. B. R. Ambedkar Medical College, K. G. Halli, Bangalore to the petitioner, and the petitioner has taken admission in said college.

2. In view of the aforesaid fact that the petitioner has been accommodated in pursuance of her request in Dr. B.R.Ambedkar Medical College, nothing survives in this writ petition and accordingly, the writ petition stands disposed of.

3. Pending I.As. if any, shall also stand disposed of. 7 Karnataka Examinations Authority

- 41 -

NC: 2025:KHC:31087-DB WP No. 10871 of 2024 C/W WP No. 9394 of 2024 WP No. 10382 of 2024 HC-KAR AND 9 OTHERS In W.P.No.30515/2024

1. The petitioner was allotted G R Medical College, respondent No.4, by the Karnataka Examinations Authority to study MBBS Course under the Management Quota for the Academic Year- 2021-22. The NMC directed the said college to be closed down for want of infrastructure and other facilities as well as the admissions made illegally (allegedly). The similarly situated students (150) whose admissions were cancelled had approached this Court by filing the petitions and this Court directed the State Government/KEA to accommodate these 150 students in different Medical Colleges/Institutions, over and above, their sanctioned intake of the students to save the career of the students earlier admitted in G.R.Medical College. The petitioner had paid fee of Rs.20,80,000/- in G R Medical College for pursuing her second year of MBBS Course and thereafter she was transferred to KIMS/Respondent No.6 where also she was made to pay fees for studying second year course. The prayer in this writ petition is that the G R Medical college and the Government Authorities be directed to refund the fee of Rs.20,80,000/- paid by the petitioner in the G R Medical

- 42 -

NC: 2025:KHC:31087-DB WP No. 10871 of 2024 C/W WP No. 9394 of 2024 WP No. 10382 of 2024 HC-KAR AND 9 OTHERS College for the second year of MBBS Course from the said college.

2. Mr. Sudev Hegde, learned Additional Government Advocate does not dispute the fact that the G R Medical College was liable to refund the fee that was taken from the petitioner for the second year MBBS Course, in the event of the said college having been closed down.

3. We, therefore of the view that the writ petition be disposed of with the following directions:

i. The Government Authorities/Directorate of Medical Education are directed to get back the fee from the G R Medical College of Rs.20,80,000/- and pay the same to the petitioner inasmuch as she has paid the said amount to the respondent No.6 - KIMS where she was transferred to pursue her further studies.
ii. The Directorate of Medical Education should do the needful within a period of eight weeks from today.
- 43 -
                                         NC: 2025:KHC:31087-DB
                                         WP No. 10871 of 2024
                                      C/W WP No. 9394 of 2024
                                         WP No. 10382 of 2024
HC-KAR                                         AND 9 OTHERS


          iv.    The petitioner is directed to furnish the

requisite receipt of payment of fee in G R Medical College before the Directorate of Medical Education for taking necessary steps for recovery of the fee from the G R Medical College.
v. The Directorate of Medical Education shall also verify whether the petitioner has actually paid the fee of Rs.20,80,000/- to the respondent No.4- College.

4. With these observations, the writ petition is disposed of.

5. Pending I.As. if any, shall also stand disposed of. In W.P.Nos.10871/2024; 11329/2024; 11334/2024; 11740/2024; 15703/2024; 30314/2024; 31820/2024 and 34035/2024 (Common order)

1. The petitioners in this batch of the writ petitions are the students who were allotted G R Medical College to pursue MBBS Course for the Academic Year - 2022-23 under the Management Quota by the Karnataka Examination Authority.

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NC: 2025:KHC:31087-DB WP No. 10871 of 2024 C/W WP No. 9394 of 2024 WP No. 10382 of 2024 HC-KAR AND 9 OTHERS

2. The NMC found that the allotment of the students to the said college on admissions of the students were is illegal and directed for cancellation of the admissions of the students in the G R Medical College for the Academic Session - 2022-23.

3. The NMC withdrew its recognition to the said college and as a result, the said college came to be closed down. The students of G R Medical College approached this Court by filing various writ petitions and the Division Bench of this Court directed the KEA to accommodate 150 students admitted by the G. R. Medical College for MBBS Course for the academic year 2022-23 in different private colleges. As a result of the said direction issued by this Court, these students have been accommodated in different medical colleges and they are pursuing their studies in the respective medical colleges.

4. Now, the question involved in these petitions is payment of fee demanded by the private colleges where the students of G. R. Medical College have been accommodated. The colleges are demanding the fee as prescribed by the Directorate of Medical Education under the Management Quota.

- 45 -

NC: 2025:KHC:31087-DB WP No. 10871 of 2024 C/W WP No. 9394 of 2024 WP No. 10382 of 2024 HC-KAR AND 9 OTHERS However, the students submit that they were admitted in the G.R. Medical College as per the fee prescribed by the KEA.

5. On behalf of the petitioners - students it has been submitted that they are not liable to pay the excess fee to the private medical colleges where they have been accommodated in pursuance of closing down the college. We have put it to the respective colleges who are before us for the concession in the fee demanded by them. The colleges have left to the discretion of the Court to fix the fee, which may be reasonable and justified.

6. It appears that the colleges are demanding Rs.27,00,000/- for the second academic year and onwards. We deem it fit to limit the demand of the private colleges to Rs.20,00,000/- for the second, third and fourth academic year. We therefore direct the petitioners - students to pay the variance fee to the respective colleges at Rs.20,00,000/- each year for the second year to fourth year.

7. With the aforesaid directions, we dispose of the writ petitions.

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NC: 2025:KHC:31087-DB WP No. 10871 of 2024 C/W WP No. 9394 of 2024 WP No. 10382 of 2024 HC-KAR AND 9 OTHERS Pendings I.As., if any, shall stand disposed of.

Sd/-

(D K SINGH) JUDGE Sd/-

(VENKATESH NAIK T) JUDGE RKA List No.: 1 Sl No.: 16