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[Cites 0, Cited by 0] [Section 4] [Entire Act]

State of Bihar - Subsection

Section 4(c) in Bihar Centenary Journalism Award Rules, 2012

(c)There is no age ceiling for these awards. The applicant for these awards should not be charge sheeted or convicted, nor should be named in any case of violation of code of ethics of journalism by the Press Council of India.