Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Entire Act]

State of Madhya Pradesh - Section

Section 16 in M.P. Rights of Persons with Disabilities Rules, 2017

16. Form in which record to be kept by an employer.

- Every employer of Government establishment shall maintain the record of employees with disabilities in Form (PDER)-III.