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[Cites 0, Cited by 0] [Section 204(2)] [Section 204] [Entire Act]

State of West Bengal - Subsection

Section 204(2)(a) in Kolkata Municipal Corporation Act, 1980

(a)[ relates to 'non-Commercial advertisement' or 'advertisement related to public interest' as defined in the Explanation to sub-section (4) of section 202 ; or] [Substituted by the Kolkata Municipal Corporation (Second Amendment) Act, 2006 (West Bengal Act No. 29 of 2006) w.e.f. 1.12.2008.]