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[Cites 0, Cited by 0] [Section 22] [Entire Act]

State of Tamilnadu - Subsection

Section 22(1) in Tamil Nadu Government Servants (Conditions of Service) Act, 2016

(1)A language test of the standard for VIII Standard, shall be conducted by the appointing authority for those whose educational qualification is VIII Standard and above, but below S.S.L.C. and for those who do not possess an adequate knowledge of Tamil, as specified below:-
Item of Syllabus Maximum marks Minimum marks fora pass Aggre gate marks for a pass Duration of test.
(1) (2) (3) (4) (5)
Part I - Dictation of half a page typed matter 60 24 10 minutes  
Part II-Reading 40 16 50