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State of Goa - Section

Section 37 in The Goa Panchayat and Zilla Panchayat (Election Procedure) Rules, 1996

37. Assistant to blind and infirm electors.

- If an elector owing to blindness or other physical infirmity is unable to record his vote in the manner laid down in rule 36, the Presiding Officer shall do so according to the direction of the elector and fold it so as to conceal the vote and insert it into the ballot box and make a brief note against the entry relating to such elector in the copy of voters list referred to in rule 35, the reason for such action.