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[Cites 0, Cited by 0] [Section 32] [Entire Act]

State of Tamilnadu - Subsection

Section 32(2) in Tamil Nadu Farmers' Management of Irrigation Systems Election Rules, 2003

(2)While acting under this rule, the secrecy shall be observed and a brief record of each such instance shall be kept, but shall not indicate therein manner in which any vote has been given.