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[Cites 0, Cited by 0] [Section 51(3)] [Section 51] [Entire Act]

State of Uttarakhand - Subsection

Section 51(3)(b) in Uttarakhand Self Reliant Co-Operatives Act, 2003

(b)does not, within thirty days after the date that he/she sent a letter in pursuance of Sub-section (2), receive an answer to that letter;