Madhya Pradesh High Court
Ku. Aprna Patle vs The State Of Madhya Pradesh on 9 March, 2022
Author: Sujoy Paul
Bench: Sujoy Paul
1
The High Court Of Madhya Pradesh
WP No. 4244 of 2022
(KU. APRNA PATLE Vs THE STATE OF MADHYA PRADESH AND OTHERS)
WP/03887/2022
Jabalpur, Dated : 09-03-2022
Shri Ram Milan Prajapati, learned counsel for the petitioner in W.P. No.
4244/2022.
Shri Laxman Prasad, learned counsel for the petitioner in W.P. No.
3887/2022.
Shri Piyush Dharmdhikari, learned Government Advocate for the
respondent/State.
Ms. Shikha Sharma, learned counsel for the respondent No. 3 in W.P. No. 4244/2022.
With the consent finally heard. Order dictated separately.
(SUJOY PAUL) (DWARKA DHISH BANSAL)
JUDGE JUDGE
Akm
Signature Not Verified
SAN
Digitally signed by AKANKSHA MAURYA
Date: 2022.03.11 12:04:19 IST