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[Cites 0, Cited by 0] [Section 2] [Entire Act]

State of West Bengal - Subsection

Section 2(4a) in The Howrah Bridge Act, 1926

(4a)[ "Tollygunge" means the area which was formerly comprised in the municipality of Tollygunge and which was included within Calcutta by notification under section 594 of the Calcutta Municipal Act, 1951;] [Clause (4a) inserted by W.B. Act 19 of 1959.]