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[Cites 0, Cited by 0] [Section 110(2)] [Section 110] [Entire Act]

State of Uttar Pradesh - Subsection

Section 110(2)(xlii) in The U.P. Panchayat Raj Act, 1947

(xlii)the regulation of the election of the members of the [Gram Panchayat] [Substituted by U.P. Act No. 9 of 1994.] in order to secure the adequate representation of the Scheduled Castes;