Section 14(1) in Tamil Nadu Private Colleges (Regulation) Act, 1976
(1)Subject to the provisions of this Act and the rules made thereunder, the college committee shall have the following functions, namely:-(a)to carry on the general administration of the private college excluding the properties and funds of the private college;(b)to appoint teachers and other persons of the private college, fix their pay and allowances and define their duties and the conditions of their service; and(c)to take disciplinary action against teachers and other persons of the private college.
