Himachal Pradesh High Court
Pal Singh vs . State Of H.P. & Ors. on 8 July, 2022
Author: Satyen Vaidya
Bench: Satyen Vaidya
.
Pal Singh Vs. State of H.P. & ors.
Ex.P. No. 60 of 2022 08.07.2022 Present: Mr. Prashant Sharma, Advocate, for the petitioner.
r to Mr. P.K. Bhatti and Mr. Bharat Bhushan, Additional Advocate Generals, with Mr. Kunal Thakur, Deputy Advocate General, respondentsÂState.
for the Compliance report not filed. Learned Additional Advocate General seeks further time to file compliance report. Be positively filed on or before the next date.
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