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Supreme Court - Daily Orders

M/S Karnavati Rolling Mills Pvt. Ltd. vs Union Of India . on 2 June, 2014

ú               ITEM NO.25                   COURT NO.3                        SECTION IX

                                   S U P R E M E C O U R T O F I N D I A
                                              RECORD OF PROCEEDINGS

               Petition(s)       for    Special   Leave   to     Appeal   (Civil)   No(s).
               14358/2014

               (Arising out of impugned final judgment and order dated
               24/04/2014 in SCA 17595/2013 passed by the HIGH COURT OF
               GUJARAT AT AHMEDABAD)

               M/S KARNAVATI ROLLING MILLS PVT. LTD.& ORS.                Petitioner(s)

                                                      VERSUS

               UNION OF INDIA & ORS.                                      Respondents(s)

               (With prayer for bring on record subsequent event and
               exemption from filing c/c of the impugned Judgment and Prayer
               for Interim Relief and Office Report)


               Date : 02/06/2014 This petition was called on for hearing
                                 today.

               CORAM :

                                HON’BLE MR. JUSTICE JAGDISH SINGH KHEHAR
                                HON’BLE MR. JUSTICE C NAGAPPAN
                                       [VACATION BENCH]


               For Petitioner(s)         Mr. Nikhil Goel,Adv.
                                         Ms. Naveen Goel, Adv.

               For Respondent(s)


                         UPON hearing the counsel the Court made the following
                                                 O R D E R

Issue notice on the special leave petition as also on the prayer for interim relief.

Tag with S.L.P.(C) No. 11780 of 2014.

Signature Not Verified Digitally signed by Parveen Kumar Chawla Date: 2014.06.03 16:30:21 IST Reason:

(PRAVEEN KUMAR CHAWLA) (PHOOLAN WATI ARORA) COURT MASTER ASSISTANT REGISTRAR