Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 10(1)] [Section 10] [Entire Act] Union of India - Subsection Section 10(1)(c) in Employees' State Insurance (General) Regulations, 1950 (c)one representative of the State or the Union Territory to be nominated by the State Government or the Administration of the Union Territory;