Bombay High Court
Reliance General Insurance Company ... vs Smt. Maniha Sampat Hilam Under The ... on 6 January, 2020
Author: R.D. Dhanuka
Bench: R.D. Dhanuka
IN THE HIGH COURT OF JUDICATURE AT BOMBAY
APPELLATE SIDE CIVIL JURISDICTION
CIVIL APPLICATION IN FA NO. 1685 OF 2019
In
FIRST APPEAL STAMP NO. 5088 OF 2019
Reliance General Insurance Company Limited ....Applicant
Thr. Its Corporate Office
V/S
Mr. Nikahat Shahnawaz Suse And Ors. ....Respondent
WITH CIVIL APPLICATION IN FA NO. 2074 OF 2019 In FIRST APPEAL LODGING NO . 2189 OF 2019 Reliance General Insurance Company Limited ....Applicant Thr. Its Corporate Office V/S Sou. Nasima Najir Aravakar And Ors. ....Respondent WITH CIVIL APPLICATION IN FA NO. 1635 OF 2019 In FIRST APPEAL LODGING NO . 32013 OF 2018 Reliance General Insurance Company Limited ....Applicant Through Its Corporate Office V/S Kumari. Dakshata Deepak More Minor Through ....Respondent Her Next Friend And Mother Mrs. Depti Deepak More WITH Page 1/2 ::: Uploaded on - 06/01/2020 ::: Downloaded on - 07/01/2020 02:40:42 ::: CIVIL APPLICATION IN FA NO. 1637 OF 2019 In FIRST APPEAL LODGING NO . 34339 OF 2018 Reliance General Insurance Company Limited ....Applicant Through Its Corporate Office V/S Smt. Maniha Sampat Hilam Under The ....Respondent Guardianship Of Mirabai Sampat Hilam And Anr.
WITH CIVIL APPLICATION IN FA NO. 2200 OF 2019 In FIRST APPEAL 1159 OF 2018 Shriram General Insurance Company Ltd. ....Applicant V/S Smt. Kajal Babasaheb Jadhav And Ors. ....Respondent Mr Rahul Mehta i/by Legal Venture For Applicant.
( NOT ON BOARD. TAKEN ON PRODUCTION BOARD ) CORAM : R.D. DHANUKA, J DATE : 6th January, 2020 P.C. :
No Order.
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