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[Cites 0, Cited by 0] [Section 29] [Entire Act]

State of Punjab - Subsection

Section 29(e) in The Punjab Agricultural University Act, 1961

(e)the constitution of a [gratuity or provident fund or both] [Substituted by Punjab Act 12 of 1965, section 14.] for the benefit of officers, teachers and other employees of the University;