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Monnet Ispat & Energy Limited vs Bihar State Mineral Development ... on 30 June, 2014

Author: Rakesh Kumar

Bench: Rakesh Kumar

                        IN THE HIGH COURT OF JUDICATURE AT PATNA
                                   Miscellaneous Jurisdiction Case No.843 of 2013
                     ======================================================
                     Monnet Ispat & Energy Limited
                                                                          .... .... Petitioner/s
                                                         Versus
                     Bihar State Mineral Development Corporation & Ors.
                                                                         .... .... Respondent/s
                     ======================================================
                     Appearance :
                     For the Petitioner/s    :    Mr.
                     For the Respondent/s      : Mr.
                     ======================================================
                     CORAM: HONOURABLE MR. JUSTICE RAKESH KUMAR
                     ORAL ORDER
                                                 ------------------

10      30-06-2014

Heard learned counsel for the petitioner, learned A.C. to A.A.G. 13 and Sri Rajendra Prasad, learned Special P.P., Mines and Geology Department.

It was submitted by Sri Rajendra Prasad, learned Special P.P. that against order dated 17.05.2013 passed in the present proceeding , the Department has preferred L.P.As.

List this case after disposal of L.P.A. No.736 of 2013 and L.P.A. No.731 of 2013.

( Rakesh Kumar, J) NKS/-

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