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[Cites 0, Cited by 0] [Section 63] [Entire Act]

State of Chattisgarh - Subsection

Section 63(4) in Chhattisagrh Nagarpalika Nirvachan Niyam, 1994

(4)Along with the E. D. ballot paper, the Returning Officer shall also send or handover the, following forms to the applicant, viz -
(a)a small inner envelop (to keep the ballot paper in), in Form 19A;
(b)a large outer envelope addressed to the Returning Officer in Form 19B;
(c)a declaration to be made by the voter, in Form 19C;
(d)instructions for guidance of the voter, in Form 19D.