Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 207A] [Entire Act]

State of West Bengal - Subsection

Section 207A(1) in West Bengal Municipal Act, 1993

(1)The Municipality may integrate inter sectional clearance (such as tax clearance. title and mutation clearance etc.), and the municipality shall also act as a single Window authority for according sanction of the building plan.