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Union of India - Section
Section 65 in The Medical Council Of India Regulations, 2000
65. Provisional registration .-The names of provisionally registered medical practitioners should be borne on a separate list maintained for the purpose and they shall not be included in the State Medical Registers. In order to have a uniform procedure by all State Medical Councils with regard to the list of provisionally registered medical practitioners under section 25, the certificate for provisional registration should be issued in the following proforma :-
| Name of the Person | : |
| Address | : |
| Qualification | : |
| Date of Year of passing Examination | : |
| Name of College and University | : |