Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 1] [Section 50(3)] [Section 50] [Entire Act]

Union of India - Subsection

Section 50(3)(e) in The Advocates Act, 1961

(e)the provisions of the Letters Patent of any High Court and of any other law conferring on legal practitioners the right to practise in any Court or before any authority or person.