Jammu & Kashmir High Court
Jagdev Singh And Others vs Ut Of J&K And Others on 20 October, 2023
Author: Sanjay Dhar
Bench: Sanjay Dhar
Sr. No. 53
HIGH COURT OF JAMMU & KASHMIR AND LADAKH
AT JAMMU
WP(C) No. 72/2022
Jagdev Singh and others .....Appellant(s)/Petitioner(s)
q
Through: Mr. Vaibhav Gupta, Advocate.
vs
UT of J&K and others ..... Respondent(s)
Through: Ms. Priyanka Bhat, Advocate vice
Ms. Monika Kohli, Sr. AAG.
Coram: HON'BLE MR. JUSTICE SANJAY DHAR, JUDGE
ORDER
20.10.2023
1. Status report has not been filed by the official respondent.
2. Let the needful be done, by or before the next date of hearing.
3. The Investigating Officer was directed to remain present in person, but he has not appeared before this Court today.
4. Learned counsel for the respondents shall ensure that the Investigating Officer appears before this Court along with the case diary on the next date of hearing.
5. List on 24.11.2023.
6. Interim direction, if any, shall continue till next date of hearing before the Bench.
(SANJAY DHAR) JUDGE Jammu 20.10.2023 Sahil Padha