Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Entire Act]

State of Bihar - Section

Section 81 in Civil Court Rules of the High Court of Judicature at Patna

81.

The Nazir shall divide the area outside [eight kilometres] [Substituted by C.S. No. 43, dated 18.12.1973.] radius into beats and shall make the best arrangement possible for the prompt service of process of each beat.