Legal Document View

Unlock Advanced Research with PRISMAI

Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 34(1)] [Section 34] [Entire Act]

State of Maharashtra - Subsection

Section 34(1)(a) in Maharashtra Homoeopathic Practitioners' Act, 1960

(a)the number and designations, salaries, allowances and other conditions of service of its officers and servants other than the Registrar under sub­section (6) of section 15;