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[Cites 0, Cited by 0] [Section 6H(1)] [Section 6H] [Entire Act]

State of Goa - Subsection

Section 6H(1)(b) in The Goa Entertainment Tax Act, 1964

(b)from a distributor,-
(i)any information as regards the sale, supply, distribution or lending on rental basis or otherwise, of feature films for exhibitions of cinematograph shows.
(ii)all information as regards to the cable television network or of any system of close circuit transmission or associated signal generation, control and distribution equipments, designed to provide cable service for reception by multiple subscribers and/or any cable operators through headend control rooms.