Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Uttar Pradesh - Section Section 24 in U.P. Zila Panchayats (Central Transferable Cadre) Rules, 1966 24. Confirmation. - At the end of the period of probation or the extended period of probation, as the case may be, the State Government, on being satisfied that the officer concerned is fit. for confirmation, shall confirm him in his appointment.
