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[Cites 0, Cited by 0] [Section 10] [Entire Act]

State of Gujarat - Subsection

Section 10(6) in Gujarat State Higher Education Council Act, 2016

(6)The Chairperson shall be the chief administrative and academic head and overall in-charge of the affairs of the Council, lie shall have the authority to superintend, monitor and to oversee the overall functioning of the Executive Committee.