Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 6] [Entire Act]

Union of India - Subsection

Section 6(3) in Chartered Accountants Act, 1949

(3)The certificate of practice obtained under sub-section (1) may be cancelled by the Council under such circumstances as may be prescribed.